Section 26(1)(a) in The Milk and Milk Product Order, 1992

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(a) in The Milk and Milk Product Order, 1992

(a)in the case of any new product manufactured for the first time after the commencement of this Order, before the product is released from the premises for the first time after manufacture, and

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Union of India - Subsection

Section 26(1)(a) in The Milk and Milk Product Order, 1992