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Supreme Court - Daily Orders

Hindustan Unilever Ltd vs Commissioner Of Income Tax Kolkata Ii on 12 December, 2014

     ITEM NO.85                          REGISTRAR COURT. 1                 SECTION IIIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR SURAJIT DEY

     Petition(s) for Special Leave to Appeal (C)                   No(s).   17773/2014

     HINDUSTAN UNILEVER LTD                                              Petitioner(s)

                                                    VERSUS

     COMMISSION INCOME TAX KOLKATA II AND ANR                            Respondent(s)
     (with interim relief and office report)


     Date : 12/12/2014 This petition was called on for hearing today.


     For Petitioner(s)
                                        Mr. Arta Trana Panda, Adv.
                                        Ms. Geetanjali Mohan,Adv.


     For Respondent(s)
                                        Ms. Richa Pandey, Adv.
                                        Mrs. Anil Katiyar,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite Registrar's Court order dated 13.10.2014, counter affidavit has yet not been filed. However, four weeks' time, as last opportunity, is granted to the respondents for filing counter affidavit.

List again on 30.1.2015.

(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.18 11:08:50 IST Reason: