Supreme Court - Daily Orders
Hindustan Unilever Ltd vs Commissioner Of Income Tax Kolkata Ii on 12 December, 2014
ITEM NO.85 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURAJIT DEY
Petition(s) for Special Leave to Appeal (C) No(s). 17773/2014
HINDUSTAN UNILEVER LTD Petitioner(s)
VERSUS
COMMISSION INCOME TAX KOLKATA II AND ANR Respondent(s)
(with interim relief and office report)
Date : 12/12/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr. Arta Trana Panda, Adv.
Ms. Geetanjali Mohan,Adv.
For Respondent(s)
Ms. Richa Pandey, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Despite Registrar's Court order dated 13.10.2014, counter affidavit has yet not been filed. However, four weeks' time, as last opportunity, is granted to the respondents for filing counter affidavit.
List again on 30.1.2015.
(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.18 11:08:50 IST Reason: