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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(u) in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003

(u)Words and expressions used in this Scheme rules and defined in the Act and Central Act but not specifically defined in these scheme rules shall have the same meaning as assigned to them in the Act and Central Act.