Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(1) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017 (1)Save as provided in sub-section (2), the tenancy shall cease immediately after the death of the tenant.
