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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3)(b) in The Bihar Irrigation, Flood Management and Drainage Rules, 2003

(b)Such declaration shall be widely published as per sub-section (2) of Section 50. The name of land owner, plot number and Khesra shall be indicated in the declaration.