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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)On completion of the full question paper, the paper-setter shall submit the same again to the Chairman for moderation and shall carry out the changes as instructed by the CPSP.