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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(2)(c) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(c)to carry out and execute such schemes and works as the State Government may direct and incur necessary expenditure therefor;