Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(k) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(k)"Section" means a section of this Act;
(ka)[ "Special Protection Force" means the Special Protection Force constituted under section 26A;] [Inserted by Act No. 15 of 2013, dated 7.3.2013]