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State of Madhya Pradesh - Section

Section 9 in The M.P. General Provident Fund Rules, 1955

9. Subscribers' accounts.

- An account shall be opened in the name of each subscriber, in which shall be shown :-
(i)his subscriptions;
(ii)interest, as provided in sub-rule (2) of Rule 14 on subscription;
(iii)bonus, as provided by Rule 14-A on subscription; and
(iv)advances and withdrawals from the Fund.
Conditions and Rates of Subscriptions