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[Cites 0, Cited by 0] [Section 34B] [Entire Act]

State of Gujarat - Subsection

Section 34B(a) in The Gujarat Agricultural Produce Markets Act, 1963

(a)does not ordinarily reside within the State and whose name is not included in the electoral roll of the Gujarat Legislative Assembly prepared under the provisions of the Representation of the People Act, 1950 (XLIII of 1950), and which is for the time being in force; or