Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 393 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

393. Leave and Sick List Concessions for Officers undergoing training.

(1)Officers who are called up for obligatory training shall not be entitled to any leave.
(2)During period of sickness or injury attributable to naval service they shall be governed by the same rules as applicable to regular officers.
(3)In case of sickness or injury not attributable to naval service, no leave or pay and allowances shall be admissible.