Kerala High Court
Olam Exports India Limited vs Asst.Commissioner (Assmt.) on 30 March, 2007
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 37395 of 2004(B)
1. OLAM EXPORTS INDIA LIMITED,
... Petitioner
Vs
1. ASST.COMMISSIONER (ASSMT.)
... Respondent
2. COMMISSIONER OF COMMERCIAL TAXES,
3. THE STATE OF KERALA, REPRESENTED BY
For Petitioner :SRI.ANTONY DOMINIC
For Respondent : No Appearance
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :30/03/2007
O R D E R
KURIAN JOSEPH, J.
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W.P.(C) No.37395 of 2004
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Dated 30th March, 2007.
J U D G M E N T
In the matter of disposal of Ext.P4 stay petition by the second respondent, there is already an interim order dated 21.12.2004. The writ petition is hence disposed of in terms of the said interim order.
KURIAN JOSEPH, JUDGE.
tgs KURIAN JOSEPH, J
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O.P.No. of 2002
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J U D G M E N T Dated 30th March, 2007.