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Gujarat High Court

Chief Secretary - State Of Gujarat vs Pucl Gujarat Chapter & ... on 7 August, 2014

Author: Bhaskar Bhattacharya

Bench: Bhaskar Bhattacharya, J.B.Pardiwala

         C/MCA/2136/2014                                   ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

  MISC.CIVIL APPLICATION (FOR CLARIFICATION) NO. 2136 of 2014
             In MISC.CIVIL APPLICATION NO. 2765 of 2013
                 In WRIT PETITION (PIL) NO. 216 of 2012
                                  With
                   CIVIL APPLICATION NO. 8671 of 2014
                  In WRIT PETITION (PIL) NO. 101 of 2012
                                  With
                   CIVIL APPLICATION NO. 8672 of 2014
           In SPECIAL CIVIL APPLICATION NO. 3772 of 2013
                                    TO
                   CIVIL APPLICATION NO. 8684 of 2014
            In SPECIAL CIVIL APPLICATION NO. 3784 of 2013

================================================================
        CHIEF SECRETARY - STATE OF GUJARAT....Applicant(s)
                            Versus
            PUCL GUJARAT CHAPTER & 2....Opponent(s)
================================================================
Appearance:
GOVERNMENT PLEADER for the Applicant(s) No. 1
================================================================

        CORAM: HONOURABLE THE CHIEF JUSTICE MR.
               BHASKAR BHATTACHARYA
               and
               HONOURABLE MR.JUSTICE J.B.PARDIWALA

                             Date : 07/08/2014


                           COMMON ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) If the office objections are not removed within a fortnight from today, the concerned matter will stand dismissed.

Page 1 of 2 C/MCA/2136/2014 ORDER

(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) MOIN Page 2 of 2