Gujarat High Court
Chief Secretary - State Of Gujarat vs Pucl Gujarat Chapter & ... on 7 August, 2014
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/MCA/2136/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION (FOR CLARIFICATION) NO. 2136 of 2014
In MISC.CIVIL APPLICATION NO. 2765 of 2013
In WRIT PETITION (PIL) NO. 216 of 2012
With
CIVIL APPLICATION NO. 8671 of 2014
In WRIT PETITION (PIL) NO. 101 of 2012
With
CIVIL APPLICATION NO. 8672 of 2014
In SPECIAL CIVIL APPLICATION NO. 3772 of 2013
TO
CIVIL APPLICATION NO. 8684 of 2014
In SPECIAL CIVIL APPLICATION NO. 3784 of 2013
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CHIEF SECRETARY - STATE OF GUJARAT....Applicant(s)
Versus
PUCL GUJARAT CHAPTER & 2....Opponent(s)
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Appearance:
GOVERNMENT PLEADER for the Applicant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 07/08/2014
COMMON ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) If the office objections are not removed within a fortnight from today, the concerned matter will stand dismissed.
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