Chattisgarh High Court
Mrs. Jamuna Uke vs State Of Chhattisgarh 121 ... on 3 November, 2017
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 4271 of 2017
1. Jayant Kumar Patle S/o T.L. Patle, Aged About 37 Years Lecturer
Panchayat, Govt. Higher Secondary School, Sarangpurkala, Block
Bodla, District Kabirdham Chhattisgarh.
---- Petitioner
Versus
1. State Of Chhattisgarh Through the Secretary, Department Of Panchayat
and Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya
Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur,
District- Raipur Chhattisgarh Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham,
District Kabirdham Chhattisgarh.
4. Block Education Officer, Bodla, District Kabirdham Chhattisgarh.
---- Respondent
And WPS No. 3883 Of 2017 Shivesh Shukla S/o Shri Premshanker Shukla, Aged About 37 Years R/o Civil Lines Ward No. 7, House No. 52, District Gariyaband (Chhattisgarh).
---- Petitioner Vs The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur District Raipur, (Chhattisgarh).
Commissioner-Cum-Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur, (Chhattisgarh).
The Collector, District Gariyaband, (Chhattisgarh).
Chief Executive Officer, Zila Panchayat, District Gariyaband (Chhattisgarh).
---- Respondent And WPS No. 4056 Of 2017 2 Jivrakhan Dhruw S/o Shri Ajuram Dhruw, Aged About 38 Years Working as Lecturer (Panchayat) and Posted at Govt. Higher School Rampur, Block S. Lohara, District Kabirdham Chhattisgarh.
---- Petitioner Vs State Of Chhattisgarh through : the Secretary, Department Of Panchayat and Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur (Chhattisgarh) Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh) Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham (Chhattisgarh) Block Education Officer, Block S. Lohara, Kabirdham, District Kabirdham Chhattisgarh.
Chief Executive Officer, Janpad Panchayat, S. Lohara, Kabirdham, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4009 Of 2017 Bhupendra Kumar Ghritlehre S/o Shri Ganga Ram Ghritlehre, Aged About 29 Years R/o Village Semara, Post Gidhouri, Block Kasdol, District Balodabazar, Chhattisgarh.
---- Petitioner Vs State Of Chhattisgarh through the Secretary, Department Of Panchayat & Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.
District Panchayat, Balodabazar Bhatapara, through its Chief Executive Officer, District Balodabazar Bhatapara, Chhattisgarh.
District Panchayat, Raipur through its Chief Executive Officer, Raipur.
---- Respondent And WPS No. 4464 Of 2017 Awadh Ram Netam S/o Kanhaiya Lal Netam Aged About 41 Years Working As Lecturer (Panchayat) and posted at Govt. Higher School Sarangpurkala, Block Bodla, District-Kabirdham, Chhattisgarh.
3---- Petitioner Vs State Of Chhattisgarh through the Secretary, Department of Panchayat and Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District- Raipur, Chhattisgarh.
Commissioner Cum Director, Directorate Panchayat Department, Raipur, District- Raipur, Chhattisgarh.
Chief Executive Officer, Zila Panchayat, Kabirdham, District- Kabirdham, Chhattisgarh.
Block Education Officer, Block Bodla, District- Kabirdham, Chhattisgarh.
Chief Executive Officer, Janpad Panchayat, Bodla, District- Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4164 Of 2017 Ghanshyam Singh Lonare S/o Parasram Lonare, Aged About 40 Years Lecturer ( Panchayat ) Govt. High School, Nawagaon, Block Manpur, District Rajnandgaon Chhattisgarh. Sadhuram Taram, S/o Veer Singh Taram, Aged About 39 Years Lecturer (Panchayt) Govt. High School, Nawagaon, Block Manpur, District Rajnandgaon Chhattisgarh.
Mahesh Kumar Hundrey S/o Ajay Singh Hundrey, Aged About 37 Years Lecturer (Panchayat) Govt. High School Gotiya, Block Manpur, District Rajnandgaon Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through the Secretary, Department of Panchayat & Social Welfare, Mahanadi Mantralaya, Naya Raipur, Post Office & Police Station Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Chhattisgarh, 36 C III, Block II Second Floor, Indrawati Bhawan Naya Raipur, Post Office & Police Station Naya Raipur, District Raipur Chhattisgarh.
3. Collector, Rajnandgaon, District Rajnandgaon Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat Rajnandgaon Chhattisgarh.
5. Deputy Director (Local Fund Audit) Rajnandgaon Chhattisgarh.
6. District Education Officer, Rajnandgaon Chhattisgarh.
7. Block Education Officer, Manpur, District Rajnandgaon Chhattisgarh.
48. Chief Executive Officer, Janpad Panchayat Manpur, District Rajnandgaon Chhattisgarh.
---- Respondent And WPS No. 4267 Of 2017
1. Rajnish Shrivastava S/o Shri P.N. Shrivastava, aged About 37 Years Lecturer Panchayat, Govt. Higher Secondary School, Khairbanakala, Block Bodla, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development Mantralaya, P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Bodla, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4226 Of 2017
1. Smt. Asha Pandey W/o Devandra Kumar Pandey, Aged About 35 years Teacher Panchayt, Govt. Middle School, Palansari, Block Pandariya, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through the Secretary, Department Of Panchayat and Rural Development, Mahanadi Bhawan Mantralaya, P.S. Rakhi, Tahsil Aarang, Naya Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Pandariya, District-Kabirdham Chhattisgarh.
---- Respondent 5 And WPS No. 4426 Of 2017
1. Shivkumar Kashyap S/o Shri Kailash Ram Kashyap, Aged About 42 years Lecturer Panchayat, Govt. Higher Secondary School, Saihmalgi, Block Pandariya, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, P.S. Rakhi, Tahsil Aarang, Naya Raipur, District. Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Dirctorate of Panchayat, Naya Raipur District. Raipur Chhattisgarh.
3. Block Education Officer, Pandariya, Kabirdham, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4408 Of 2017
1. Suresh Kumar Upadhyay S/o Vidyanand Upadhyay, Aged About 39 years Lecturer Panchayat, Govt. Higher Secondary School, Saihamalgi, Block Bandariya, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Secretary, Through the Secretary, Department of Panchayat and Rural Developmnet Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Pandariya, District-Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4415 Of 2017 6
1. Govind Prasad Tiwari S/o Bharat Prasad Tiwari Aged About 42 years Lecturer Panchayat, Govt. Higher Secondary School, Dullapur Bazar, Block Pandariya, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Pandariya, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4351 Of 2017
1. Baliram Brigenja S/o Shri Sunder Lal Brigenja, Aged About 45 Years Working As Lecturer (Panchayat), and Posted at Govt. Higher Secondary School, Koko, Block Kawardha, District Kabirdham Chattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through the Secretary, Department of Panchayat and Rural Development, Mahanadi Bhawan, Mantralaya Naya Raipur, District Raipur,Chhattisgarh .
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur Naya Raipur District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham (Chhattisgarh).
4. Block Education Officer, Block Kawardha, District Kabirdham Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat Kawardha, District Kabirdham (Chhattisgarh).
---- Respondent And 7 WPS No. 4343 Of 2017
1. Jitendra Kumar Deepak S/o Shri Gopilal Deepak, Aged About 36 Years Working As Lecturer ( Panchayat ) And Posted At Govt. High School Gorakhpurkala, Block S. Lohara, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Block S. Lohara, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4436 Of 2017
1. Komal Singh Korte S/o Shri Tiharu Ram Korte Aged About 36 Years working as Lecturer (Panchayat) And Posted At Govt. Higher School Gaindpur, Block S. Lohara, District- Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District- Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District- Kabirdham, Chhattisgarh
4. Block Education Officer, Block S. Lohara, District Kabirdham, Chhattisgarh
---- Respondent And 8 WPS No. 4476 Of 2017
1. Smt. Mamta Gupta W/o Shri Satish Gupta Aged About 43 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Kharhatta, Block Bodla, District- Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District- Kabirdham, Chhattisgarh
4. Block Education Officer, Block Bodla, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 4443 Of 2017
1. Narendra Kumar Sahu S/o Shri Pratap Singh Sahu, Aged About 39 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Rampur (Thathapur), Block S. Lohara, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya Naya Raipur, District Raipur Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh)
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Block S. Lohara, Kabirdham, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 4481 Of 2017 9
1. Smt. Preeti Mahajan W/o Shri Nishikant Mahajan, Aged About 44 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Rampur, Block S. Lohara, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Block S. Lohara, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4477 Of 2017
1. Beniram Jatwar S/o Shri Pandit Ram Jatwar Aged About 39 Years Working As Lecturer( Panchayat) And Posted At Govt Higher School Rampur, Block S. Lohara, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Nantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum Director, Directorate Panchayat, Department , Raipur, District Raipur, Chhattisgarh.
3. The Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Block S. Lohara, Ddistrict Kabirdham Chhatttisgarh.
---- Respondent And 10 WPS No. 4609 Of 2017
1. Ajay Kumar Bhoi S/o Shri Vasudev Bhoi, Aged About 34 Years Working As Lecturer (Panchayat), Government Higher Secondary School, Garhphuljhar, Block Basna, District Mahasamund, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan New Raipur, Police Station Rakhi, District Raipur, Chhattisgarh.
2. The Director, Public Instructions Chhattisgarh, Block 3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh.
3. The Commissioner Cum Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36 C III Block II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh.
4. The Chief Executive Officer, Zila Panchayat Mahasamund, District Mahasamund, Chhattisgarh.
---- Respondent And WPS No. 4608 Of 2017
1. Smt. Arti Rai W/o Shri Satish Rai, Aged About 37 Years Working As Lecturer Panchayat, Posted At Govt. Hr. Sec. School Kunda, Rev. & Civil District Kabirdham, Chhattisgarh.
2. Satish Kumar Dhirhi S/o Shri P. D. Dhirhi, Aged About 39 Years Working As Lecturer Panchayat, Posted At Govt. Hr. Sec. School Kunda, Rev. & Civil District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat & Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Tehsil Revenue and Civil District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, Tehsil, Revenue & Civil District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, Tahsil, Revenue & Civil District Kabirdham (Kawardha), Chhattisgarh.
4. Block Education Officer, Pandariya, Tehsil Pandariya, Revenue & Civil District Kabirdham, Chhattisgarh.
11---- Respondent And WPS No. 4809 Of 2017
1. Ajit Das Lahre S/o Shri Bhuneshwar Das Lahre, Aged About 31 Years Presently Working as Assistant Teacher Panchayat At Govt. Primary School, Kodar, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5039 Of 2017
1. Baikunth Dash S/o Jethuram Aged About 34 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Bhukel, Block Basna, District Mahasamund Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur Chhattisgarh
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur Chhattisgarh
3. The Collector, District Mahasamund Chhattisgarh
4. Chief Executive Officer, Zila Panchayat, District Mahasamund Chhattisgarh
5. Chief Executive Officer, Janpad Panchayat, Basna, District Mahasamund (Chhattisgarh).
12---- Respondent And WPS No. 3533 Of 2017
1. Chandresh Kumar Janghel S/o Shri Madan Lal Janghel, Aged About 32 Years Presently Posted As Lecturer (Panchayat) (Physics) at Government High School, Bundeli, Block Chhuikhadan District Rajnandgaon R/o village Silpatti Tahsil Chhuikhadan District Rajnandgaon (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat & Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Distt. Raipur (Chhattisgarh)
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh.
4. Block Education Officer, Chhuikhadan, District Rajnandgaon (Chhattisgarh)
---- Respondent And WPS No. 5051 Of 2017
1. Amant Singh Rajpoot S/o Gopal Singh Rajpoot, Aged About 36 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Loharsi, Block Fingeshwar, District Gariyaband, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur, Chhattisgarh.
3. The Collector, District Gariyaband, Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, District Gariyaband, Chhattisgarh.
13---- Respondent And WPS No. 5053 Of 2017
1. Naresh Kumar Sinha S/o Shri Parmehshwar Lal Sinha, Aged About 35 Years Lecturer Panchayat, Govt. Higher Secondary School, Koylari, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through: The Secretary Department of Panchayat & Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner-Cum-Director, Directorate Panchayat, naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kawardha District Kabirdham, Chhattisgarh
4. Block Education Officer, Kawardha District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 5056 Of 2017
1. Suman Sharma W/o Shri Saurabh Dubey, Aged About 32 Years Lecturer Panchayat Govt. Higher Secondary School Dullapur Bazar Block Pandariya District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development Mantralaya Police Station Rakhi Tahsil Aarang Naya Raipur District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Pandariya District Kabirdham Chhattisgarh.
---- Respondent And 14 WPS No. 5075 Of 2017
1. Mrs. Rekha Soni W/o Shri Ganesh Soni, Aged About 40 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Bijali, Block Fingeshwar, District Gariyaband, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur, Chhattisgarh.
3. The Collector, District Gariyaband, Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat District Gariyaband, Chhattisgarh.
---- Respondent And WPS No. 5063 Of 2017
1. Mrs. Jamuna Uke W/o Shri Dharmendra Uke Aged About 42 Years By Occupation Lecturer Panchayat Govt. High School Araud Block Charama District Kanker Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Department Mantralaya Naya Raipur District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Panchayat Sanchanalaya Naya Raipur District Raipur Chhattisgarh.
3. The Collector, District Kanker Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat District Kanker Chhattisgarh.
---- Respondent And WPS No. 5226 Of 2017
1. Praveen Chand Tamrkar S/o Shri Madhoparsad Tamrkar Aged About 45 Years Presently Posted as Lecturer (Panchayat), (Commerce) at 15 Government Higher Secondary School Ranveerpur Block Sahaspur Lohara District Kabirdham, R/o Village Pendarwani, Tahsil Chhuikhadan District Rajnandgaon Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi, Bhawan, Naya Raipur, Raipur Chhattisgarh.
2. Commissioner-Cum-Direcotor, Directorate Of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Sahaspur Lohara, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4273 Of 2017
1. Abhilasha Thakur S/o Shri Sameer Thakur Aged About 42 Years Working As Lecturer (Panchayat) and posted at Govt. Higher School Pondi, Block Bodla, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through the Secretary, Department of Panchayat and Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Block Bodla, District Kabirdham, Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat, Bodla, District Kabirdham, Chhattisgarh.
---- Respondent And 16 WPS No. 5050 Of 2017
1. Manoj Kumar Swarnakar S/o Krishna Kumar Swarnakar, Aged About 38 Years By Occupation Lecturer Panchayat, Govt. H. S. S. Korasi, Block Arang, District Raipur Chhattisgarh.
---- Petitioner Vs
1. The State Of Chhattisgarh through its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Collector, District Raipur Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, District Raipur Chhattisgarh.
---- Respondent And WPS No. 5041 Of 2017
1. Kailash Chandra Dhanurved S/o Bhuneshwar Prasad Dhanurved, Aged About 39 Years By Occupation Lecturer Panchayat, Govt. HSS Loharsi Block Fingeshwar, District Gariyaband Chhattisgarh.
---- Petitioner Vs
1. The State of Chhattisgarh through its Secretary, Panchayat and Rural Department Mantralaya Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director, Panchayat Sanchanalaya Naya Raipur District Raipur Chhattisgarh.
3. The Collector, District Gariyaband Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat District Gariyaband Chhattisgarh.
---- Respondent And WPS No. 4946 Of 2017
1. Manoj Kumar Dhiri S/o Shri Jahariram Dhiri Aged About 42 Years Working As Lecturer (Panchayat) and posted at Govt. Higher School Taregaon (Jungle) Block Bodla, District Kabirdham Chhattisgarh.
---- Petitioner Vs 17
1. State of Chhattisgarh through the Secretary, Department of Panchayat and Rural Development Mahanadi Bhawan Mantralaya Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department Raipur District Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Block Bodla District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5293 Of 2017
1. Smt. Kamleshwari Salame W/o Shri Panchram Salame Aged About 37 Years posted as Lecturer Panchayat at Government Higher Secondary School, Belmand, District Balod, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through Secretary, Department of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Directorate Panchayat, Block II, 2nd Floor, Indravati Bhawan, Naya Raipur, Chhattisgarh.
3. District Educational officer, District Balod, Chhattisgarh.
4. Block Educational officer, District Balod, Chhattisgarh.
5. Chief Executive officer, Janpad Panchayat, Balod, District Balod, Chhattisgarh.
---- Respondent And WPS No. 5044 Of 2017
1. Nita Agnihotri W/o Shri Nishchal Mishra Aged About 37 Years Lecturer Panchayat Govt . Higher Secondary School Odiya Khurd Block S. Lohara District Kabirdham Chhattisgarh.
---- Petitioner Vs 18
1. State of Chhattisgarh through the Secretary Department of Panchayat and Rural Development Mantralaya Police Station Rakhi Tahsil Aarang Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, S. Lohara District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4869 Of 2017
1. Dev Krishna Mishra S/o Heeramani Mishra, Aged About 45 Years Lecturer Panchayat, Govt. Higher Secondary School, Dullapur Bazar, Block Pandariya, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through the Secretary, Department of Panchayat and Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchyat, Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Pandariya, District-Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5159 Of 2017
1. Manoj Kumar Aditya S/o Shri Bhagat Ram Aditya Aged About 34 Years Presently Postecd As Lecturer (Panchayat) (Maths) at Government High School Kamthi Block Pandria District Kabirdham R/o Village Karhi Tahsil Hasoud District Janjgir Champa Chhattisgarh.
---- Petitioner Vs 19
1. State of Chhattisgarh through its Secretary Panchayat and Rural Development Department Mantralaya, Mahandi Bhawan Naya Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Pandria District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5249 Of 2017
1. Smt. Kalyani Tiwari W/o Vijay Tiwari, Aged About 43 Years Presently posted as Siksha Karmi Grade-I (Panchayat Lecturer) at Government High School Kunda, Block-Pandariya, District Kabirdham Chhattisgarh, R/o of Nehru Nagar, Bilaspur, District Bilaspur Chhattisgarh.
2. Smt. Durga Dhruw, W/o Tushar Singh, Aged about 29 years posted as Siksha Karmi Grade-I (Panchayt Lecturer) at Government High School Kunda, Block Pandariya, District Kabirdham Chhattisgarh R/o Royal Orkit Apartment Indrasen Nagar, 27 Kholi, Bilaspur, District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through the Secretary, Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham (Kawardha) Chhattisgarh.
4. Block Education Officer, Pandariya, District Kabirdham (Kawardha) Chhattisgarh.
---- Respondent And WPS No. 4980 Of 2017
1. Lata Thakur W/o Suryakant Thakur, aged about 38 Years posted As Lecturer Panchayat At Government Higher Secondary School, Harrathema, District Balod Chhattisgarh.
20---- Petitioner Vs
1. State of Chhattisgarh through Secretary Department of Panchayat Mahanadi Bhawan, Naya Mantralaya Naya Raipur District Chhattisgarh.
2. Directorate Panchayat, Raipur District Raipur Chhattisgarh.
3. District Education Officer, District Balod Chhattisgarh.
4. Block Educational Officer, District Balod Chhattisgarh.
5. Chief Executive Officer, Janpad Panchyat Balod District Balod Chhattisgarh.
---- Respondent And WPS No. 4949 Of 2017
1. Ravindra Meshram S/o Shri Vasudev Meshram, aged about 47 years, posted as Lecturer Panchayat at Government Higher Secondary School, Limora, District Balod, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through Secretary, Department of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Directorate Panchayat, Raipur, Chhattisgarh.
3. District Educational Officer, District Balod, Chhattisgarh.
4. Block Educational Officer, District Balod, Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat, Balod, District Balod, Chhattisgarh.
---- Respondent And WPS No. 5100 Of 2017
1. Smt. Manjula Tiwari W/o Shri Pragyesh Tiwari, Aged About 40 Years Working As Lecturer Panchayat, Posted At Govt. Higher Secondary School, Dullapur (Boys), Block Office Pandaria, Rev. & Civil District Kabirdham Chattisgarh.
21---- Petitioner Vs
1. State of Chhattisgarh through its Secretary, Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Tehsil, Revenue And Civil Dist. Raipur Chhattisgarh
2. Commissioner-Cum Director, Direrctorate of Panchayat, Naya Raipur, Tehsil, Revenue And Civil Dist. Raipur Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Kabirdham, Tehsil, Revenue And Civil District Kabirdham (Kawardha ) Chhattisgarh
4. Block Education Officer, Pandaria, Tehsil-Pandaria, Revenue and Civil District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5180 Of 2017
1. Bharti Kumari D/o Shri Janardan Singh Uike aged about 33 years Presently Posted as Assistant Teacher (Panchayat), (Science) at Government Higher Secondary School Kukdur Block Pandria District Kabirdham, R/o Mahamaya Chowk, Pandria District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary, Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Chief Executive Officer, Janpad Panchayat, Pandria, District Kabirdham, Chhattisgarh.
5. Block Education Officer, Pandria, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5080 Of 2017
1. Kanchan Tatmya W/o Shri Mukesh Tatmya, aged about 33 Years Working as Lecturer Panchayat, at Govt. Higher Secondary School, Odiya Khurd, Block S. Lohara, District Kabirdham Chattisgarh.
22---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Direrctorate of Panchayat, Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, S. Lohara, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5366 Of 2017
1. Ram Kumar Verma S/o Shri Rewa Ram Verma, aged about 38 years Presently working as Lecturer Panchayat at Govt. Higher Secondary School, Gochhiya, Block S. Lohara, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh S/o Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdahm, District Kabirdham Chhattisgarh.
4. Block Education Officer, S. Lohara, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4961 Of 2017
1. Suresh Kumar Dahire S/o Shri Lakhan Lal Dahire, aged about 46 years Lecturer Panchayat, Govt. High School, Newari, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner 23 Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur, District. Raipur Chhattisgarh.
2. Commissioner Cum Director, Direrctorate of Panchayat, Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5389 Of 2017
1. Arjun Lahre S/o Budhram Lahre, aged about 40 Years Presently working as Lecturer Panchayat at Govt. Higher Secondary School, Damapur Bazar, Block Pandariya, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Pandariya, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 5049 Of 2017
1. Dwarika Ram Sahu S/o Shri Anandram Sahu, aged about 45 years Presently posted as Lecturer (Panchayat), (Commerce) at Government Higher Secondary School Rakse Block Sahaspur Lohara District Kabirdham, R/o Ward No. 7, Rajnandgaon, District Rajnandgaon, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary, Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Sahaspur Lohara, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5064 Of 2017
1. Smt. Bhavna Keshri W/o Shri Suryaprakash Keshri, aged about 37 years Lecturer Panchayat, Govt. Higher Secondary School, Birkona, Block Kawardha, District Kabirdham Chhattisgarh.
24---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdahm Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdahm Chhattisgarh.
---- Respondent And WPS No. 4960 Of 2017
1. Thilesh Kumari D/o Rahul Sahare, aged about 41 years posted as Lecturer Panchayat at Government Higher Secondary School, Navagaon, District Balod, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through Secretary, Department of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Directorate panchayat, block ii, 2nd floor Indravati Bhawan, Naya Raipur, Chhattisgarh.
3. District Educational Officer, District Balod, Chhattisgarh.
4. Block Educational Officer, District Balod, Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat, Balod, District Balod, Chhattisgarh.
---- Respondent And WPS No. 5418 Of 2017
1. Aashu Kesharbani now Aashu Gupta W/o Bhaskar Gupta aged about 32 years working as Lecturer Panchayat at Govt. Higher Secondary School, Pondi, Block Bodla, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Bodla, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5216 Of 2017
1. Smt. Meenu Maheshwari W/o Shri Ashish Kumar Rathi aged about 39 years posted as Lecturer Panchayat at Government Higher Secondary School, Dhangaon, District Rajnandgaon, Chhattisgarh.
---- Petitioner Vs 25
1. State of Chhattisgarh through Secretary, Department of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Directorate Panchayat, Block II, 2nd Floor, Indravati Bhawan, Naya Raipur, Chhattisgarh.
3. District Educational Officer, District Rajnandgaon, Chhattisgarh.
4. Block Educational Officer, District Rajnandgaon, Chhattisgarh.
5. Chief Executive Officer, Jila Panchayat, Rajnandgaon, District Rajnandgaon, Chhattisgarh.
---- Respondent And WPS No. 4965 Of 2017
1. Chumanlal Kalihari S/o Gyan Das Kalihari, aged about 46 years posted as Lecturer Panchayat at Government High School, Herathama, District Balod, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through Secretary, Department of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Directorate Panchayat, Raipur, Chhattisgarh Block-Il, Second Floor, Indrawati Bhawan, Naya Raipur, Chhattisgarh.
3. District Education Officer, District Balod, Chhattisgarh.
4. Block Education Officer, District Balod, Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat, Balod, District Balod, Chhattisgarh.
---- Respondent And WPS No. 4990 Of 2017
1. Ramgopal Yadav S/o Shri Bhulauram Yadav, aged about 41 aears working as Lecturer (Panchayat) and posted Aat Govt. Higher School Kharhatta, Block Bodla, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh through the Secretary, Department of Panchayat and Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Block Bodla, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 4962 Of 2017
1. Rameshwari Netam W/o Laxman Ram Netam, aged about 41 years posted as Lecturer Panchayat at Government Higher Secondary School, Navagaon, District Balod, Chhattisgarh.
---- Petitioner Vs 26
1. State of Chhattisgarh through Secretary, Department of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Directorate Panchayat, Raipur, Chhattisgarh.
3. District Educational Officer, District Balod, Chhattisgarh.
4. Block Educational Officer, District Balod, Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat, Balod, District Balod, Chhattisgarh.
---- Respondent And WPS No. 5426 Of 2017
1. Surjeet Singh Laserday S/o Shri Chaitram Laserday aged about 41 years Presently working as Lecturer Panchayat at Govt. High School, Chachedi, Block Kawardha, District Kabirdham Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur District Raipur Chhattisgarh
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 4964 Of 2017
1. Smt. Rutan Thakur W/o Shri Veer Singh Thakur, aged about 33 years posted as Lecturer Panchayat at Government Higher Secondary School, Amlidi, District Balod Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh through Secretary, Department of Panchayat, Mahanadi Bhawan, Naya Mantrayala, Naya Raipur, District Raipur Chhattisgarh.
2. Directorate Panchayat, Raipur, District Raipur, Chhattisgarh.
3. District Education Officer, District Balod (Chhattisgarh).
4. Block Education Officer, Balod, District Balod (Chhattisgarh).
5. Chief Executive Officer, Janpad Panchayat Balod, District Balod (Chhattisgarh).
---- Respondent And WPS No. 5074 Of 2017
1. Vidha Tiwari W/o Shri Akash Tiwari, aged about 38 years Lecturer Panchayat, Govt. Higher Secondary School, Odiya Khurd, Block S. Lohara, District Kabirdham Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarag, Naya Raipur, District Raipur Chhattisgarh 27
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya, Raipur, District Raipur Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, S. Lohara, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5086 Of 2017
1. Hema Jaiswal W/o Shri Nutan Jaiswal, aged about 30 years Lecturer Panchayat, Govt. Higher Secondary School, Odiya Khurd, Block S.Lohara, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, S.Lohara, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 4969 Of 2017
1. Ku. Parmeshwari D/o Gopal Sing Thakur aged about 34 years Presently posted as Lecturer (Panchayat) (Political Science) at Government Higher Secondary School Rakse Block Sahaspur Lohara District Kabirdham, R/o Ward No. 07 , Gandai Rajnandgaon District Rajnandgaon Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary Panchayat and Rural Development Department Mantralaya Mahandi Bhawan Naya Raipur , Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Sahaspur Lohara District Kabircham Chhattisgarh.
---- Respondent And WPS No. 4938 Of 2017 i. Paras Ram Kashyap S/o Shri Tulsi Ram Kashyap Aged About 40 Years Working As Lecturer ( Panchayat) And Posted At Govt. Higher School Taregaon (Jungle), Block Bodla District Kabirdham Chhattisgarh.
---- Petitioner Vs 28
1. State Of Chhattisgarh Through The Secretary, Departmetn Of Panchayat And Rural Development Mahanadi Bhawan Mantralaya Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Departmetn Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Block Bodla, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4950 Of 2017 Shivanand Giri S/o Shri Ravisen Giri Aged About 41 Years Lecturer Panchayat Govt. Higher Secondary School Ruse Block Pandariya, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development Mantralaya Police Station Rakhi Tahsil Aarang Naya Raipur District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat Naya Raipur District Raipur Chhattigarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Pandariya District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5166 Of 2017
1. Humanlal Ushare S/o Pratap Singh Ushare, Aged About 42 Years Lecturer (Panchayat), Govt. High School, Gotiya, Block Manpur, District Rajnandgaon, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Social Welfare, Mahanad Mantralaya, Naya Raipur, Post Office & Police Station Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Chhattisgarh 36 C I I I, Block I I, Second Floor, Indrawati Bhawan, Naya Raipur, Post Office & Police Station Naya Raipur, District Raipur, Chhattisgarh.
3. Collector, Rajnandgaon, District Rajnandgaon, Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, Rajnandgaon, Chhattisgarh.
5. Deputy Director (Local Fund Audit) Rajnandgaon, Chhattisgarh.
6. District Education Officer, Rajnandgaon, Chhattisgarh.
7. Block Education Officer, Manpur, District Rajnandgaon, Chhattisgarh.
8. Chief Executive Officer, Janpad Panchayat, Manpur, District Rajnandgaon, Chhattisgarh.
---- Respondent And WPS No. 5383 Of 2017
1. Minod Kumar Jangde S/o Shri Sadhu Das Jangde Aged About 34 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary 29 School, Udiya Khurd, Block S. Lohara, District Kabirdham Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, S. Lohara, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5291 Of 2017
1. Mrs. Neelam Verma S/o Shri Santosh Shrivastava Aged About 30 Years Presently Posted As Assistant Teacher (Panchayat), At Government Primary School Ghughrikala, District Kawardha, R/o C/o Nabh Verma, G3/10, Collectorate Colony, Kawardha, District Kawardha, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5026 Of 2017
1. Smt. Annu Goswami W/o Vinod Goswami, Aged About 30 Years Presently Posted As Lecturer (Panchayat) (Maths) At Government Higher Secondary School Mohgaon, Block Pandria, District Kabirdham, R/o Naya Sarkanda, Bangalipara Bilaspur, District Bilaspur, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Pandria, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4944 Of 2017
1. Navesh Raj Laljee S/o Late Shri Hemant Kumar Laljee, Aged About 43 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Taregaon (Jungle), Block Bodla, District Kabirdham, Chhattisgarh 30
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Block Bodla, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 4972 Of 2017
1. Harish Kumar Kurrey S/o Shri Rohan Das Kurrey, Aged About 40 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Raveli Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development Mahanadi Bhawan Mantralaya, Naya Raipur District Raipur Chhattisarh.
2. Commissioner Cum Director, Directorate Panchayat Department Raipur District Raipur Chhattisarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Block Kawrdha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4973 Of 2017
1. Rupendra Kumar Sinha S/o G.R.Sonwani, Aged About 34 Years Posted As A Teacher Panchayat, At Government Higher Secondary School, Kashi Bhadar, Balod, District Balod, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Directorate Panchayat, Block II, Second Floor, Indravati Bhawan Raipur, Chhattisgarh
3. District Education Officer, District Balod, Chhattisgarh
4. Block Education Officer, District Balod, Chhattisgarh
5. Chief Executive Officer, Janpad Panchayat Balod, District Balod, Chhattisgarh
---- Respondent And WPS No. 5378 Of 2017
1. Satyendra Sharad Tiwari S/o Shri C.B.Tiwari, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Gochhiya, Block Gochhiya, District Kabirdham, Chhattisgarh
---- Petitioner Vs 31
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Gochhiya, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 5382 Of 2017
1. Devlal Sahu S/o Shri Gopichand Sahu, Aged About 34 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Indouri, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5403 Of 2017
1. Sunirmalkant Banchhor S/o Shri Gajanand Banchhor, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Gochhiya, Block S. Lohara, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantrayala, P. S. Rakhi. Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, S. Lohara, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5351 Of 2017
1. Smt. Sunita Thakur W/o Shri Neelkant Thakur Aged About 32 Years Presently Posted As Lecturer (Panchayat), (Commerce) At Government Higher Secondary School Silhati Block Sahaspur Lohara District Kabirdham R/o Sahaspur Lohara, Kabirdham District Kabirdham Chhattisgarh.
---- Petitioner Vs 32
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department Mantralaya Mahandi, Bhawan Naya Raipur , Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer Sahaspur Lohara, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4976 Of 2017
1. Vivek Dhruve S/o Shri Sumer Singh Dhruve, Aged About 46 Years Posted As Lecturer Panchayat At Government Higher Secondary School, Saankra, District Balod, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Directorate Panchayat, Block II, Second Floor, Indravati Bhawan Raipur, Chhattisgarh
3. District Education Officer, District Balod, Chhattisgarh
4. Block Education Officer, District Balod, Chhattisgarh
5. Chief Executive Officer, Janpad Panchayat Balod, District Balod, Chhattisgarh
---- Respondent And WPS No. 5047 Of 2017
1. Motilal Dewangan S/o Shri Bachchu Lal Dewangan Aged About 41 Years Presently Posted As Lecturer (Panchayat), (Biology) At Government High School Nawghata Block Sahaspur Lohara District Kabirdham, R/o Villge Sahaspur Lohara, Tahsil Sahaspur Lohara District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi, Bhawan, Naya Raipur, Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Sahaspur Lohara, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5004 Of 2017
1. Shradhha Rani Dhakad W/o Manmohan Singh Dhakad, Aged About 33 Years, posted as a Teacher Panchayat, at Government Higher Secondary School, Vaghmada, Block Balod, District Balod, Chhattisgarh 33
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Directorate Panchayat, Block-I I, 2nd Floor, Indravati Bhawan, Naya Raipur, Chhattisgarh
3. District Education Officer, District Balod, Chhattisgarh
4. Block Education Officer, District Balod, Chhattisgarh
5. Chief Executive Officer, Janpad Panchayat Balod, District Balod, Chhattisgarh.
---- Respondent And WPS No. 4968 Of 2017
1. Shailendra Shrivastava S/o Shri Shivkumar Shrivastava, Aged About 40 Years Lecturer Panchayat, Govt. Higher Secondary School, Birkona, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4954 Of 2017
1. Smt. Khemin Bai W/o Hemant Kumar Thakur, Aged About 42 Years Posted as Lecturer Panchayat at Government Higher Secondary School, Navagaon, District Balod, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Directorate Panchayat, Raipur, Chhattisgarh, Block-I I, 2nd Floor, Indravati Bhawan, Naya Raipur, Chhattisgarh
3. District Education Officer, District Balod, Chhattisgarh
4. Block Education Officer, District Balod, Chhattisgarh
5. Chief Executive Officer, Janpad Panchayat Balod, District Balod, Chhattisgarh
---- Respondent And WPS No. 5007 Of 2017
1. Dinesh Kumar Kumbhakar S/o Shri Guniram Kumbhakar Aged About 42 Years Presently Posted As Lecturer (Panchayat), (Commerce) at Government Higher Secondary School Kukdur Block Pandria District 34 Kabirdham, R/o Ward No. 11, Bairagpara Tahsil Pandria District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Pandria District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5287 Of 2017
1. Ghanshyam Das Kunwar Diwakar S/o Shri Nokhe Das Kunwar Diwakar Aged About 41 Years Presently Posted As Lecturer (Panchayat), (Biology), At Government High School Chhirbandha Block Sahaspur Lohara District Kabirdham, R/o Sahaspur Lohara, Kabirdham, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Sahaspur Lohara, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 3950 Of 2017
1. Maheshwar Prasad Dwivedi S/o Shri Ishwari Prasad Dwivedi, Aged About 33 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Kusumghata, Block Badla, District Kabirdham .Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner- Cum- Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Bodla, Block Bodla, District Kabirdham, Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat, Bodla, District Kabirdham, Chhattisgarh.
---- Respondent 35 And WPS No. 4977 Of 2017
1. Dwarika Prasad Yadav S/o Shri Bodhan Lal Yadav Aged About 34 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Taregaon (Jungle), Block Bodla, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through the Secretary Department Of Panchayat And Rural Development Mahanadi Bhawan, Mantralaya Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Block Bodla District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5209 Of 2017
1. Kunjbihari Ramteke S/o Shri Shashpal Ramteke Aged About 35 Years By Occupation Lecturer Panchayat Government HSS School Korar, Block Bhanupratappur District Kanker Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Department Mantralaya Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director , Panchayat Sanchanalalya Naya Raipur Disrict Raipur Chhattisgarh.
3. The Collector, District Kanker Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat District Kanker Chhattisgarh.
---- Respondent And WPS No. 5376 Of 2017
1. Smt. Durgeshwari Jatwar W/o Shri Narendra Kumar Jatwar, Aged About 37 Years Presently Working as Lecturer Panchayat At Govt. Higher Secondary School, Damapur Bazar, Block Pandariya, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantrayala, P. S. Rakhi. Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, Pandariya, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 4942 Of 2017 36
1. Kashiram Miri S/o Shri Antaram Miri, Aged About 41 Years Working as Lecturer (Panchayat) and Posted At Govt. Higher School Madmada, Block Bodla, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Block Bodla, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 4469 Of 2017
1. Panchram Diwan S/o Shri Kunwar Singh Diwan Aged About 48 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Belar, Block Fingeshwar, District Gariyaband, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Gariyaband, District Gariyaband, Chhattisgarh.
4. Block Education Officer, Block Fingeshwar, District Gariyaband, Chhattisgarh.
---- Respondent And WPS No. 5326 Of 2017
1. Smt. Tulsi Dongre W/o Shri T. L. Dongre, Aged About 44 Years Posted as Lecturer Panchayat at Government Higher Secondary School, Kohangatola, District Balod, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat, Mahanadi Bhawan, Naya Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
2. Directorate Panchayat, Block I I, 2nd Floor, Indravati Bhawan, Naya Raipur Chhattisgarh.
3. District Educational Officer, District Balod, Chhattisgarh.
4. Block Educational Officer, Balod, District Balod, Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat, Balod, District Balod, Chhattisgarh.
---- Respondent And WPS No. 5123 Of 2017 37
1. Ramnath Rajput S/o Shri Ranjan Singh Rajput Aged About 44 Years Presently Posted As Lecturer (Panchayat) (Sanskrit) at Government Higher Secondary School Kamthi Block Pandria District Kabirdham , R/o Village Kamthi Tahsil Pandria District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Develpoment Department Mantralaya Mahandi Bhawan Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director , Directorate Of Panchayat Naya Raipur Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Pandria, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5139 Of 2017
1. Radhasharan Singh Kshatri S/o Shri Dushyant Singh Kshatri Aged About 33 Years Presently Posted As Lecturer (Panchayat) (Biology) at Governmet High School Kukdur Block Pandria District Kabirdham R/o Village Kukdur Tahsil Pandria District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchyat And Rural Development Department Mantralaya Mahandi Bhawan Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director , Directorate Of Panchayat Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Pandria District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5145 Of 2017
1. Smt. Shraddha Raj W/o Shri Ashok Kumar Thakur, Aged About 38 Years Presently Posted As Lecturer (Panchayat) (Commerce) At Government Higher Secondary School Silhati Block Sahaspur Lohara District Kabirdham, R/o Sahaspur Lohara, Kabirdham, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Sahaspur Lohara, District Kabirdham, Chhattisgarh
---- Respondent 38 And WPS No. 5146 Of 2017
1. Punaram Sahu S/o Shri Maniklal Sahu, Aged About 41 Years Presently Posted As Lecturer (Panchayat), (Commerce) At Government Higher Secondary School Virendra Nagar, Block Sahaspur Lohara, District Kabirdham, R/o Village Haidalkoda, Tahsil Chhuriya, District Rajnandgaon, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Sahaspur Lohara, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5172 Of 2017
1. Bahorik Ram Sahu S/o S/o Shri Rambharos Sahu, aged about 42 years, presently posted as Lecturer (Panchayat), at Govt. High Secondary School, Dipadihkala, post Dipadikala, Tehsil Shankargarh District Balrampur Chhattisgarh. R/o Village & Post Pandhi, Sub Post N. T. P. C. District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary, Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur Chhattisgarh
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Balrampur, District Balrampur Ramanujganj (Chhattisgarh)
---- Respondent And WPS No. 5017 Of 2017
1. Vidya Sai Kaushik S/o Late Shri Sona Ram, aged about 45 years Presently Posted As Lecturer (Panchayat) At Government Higher Secondary School Pashupatipur, Block Wadrafnagar District Balrampur, R/o Khokhriyan, Post Dhandhapur, Tahsil Rajpur, District Balrampur, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
393. Chief Executive Officer, Zila Panchayat Balpashupatipur, District Balpashupatipur Ramanujganj, Chhattisgarh.
---- Respondent And WPS No. 5387 Of 2017
1. Tanya Ram Nage S/o Shri Pushan Ram, Aged about 40 years Presently Posted As Lecturer (Panchayat) at Government Higher Secondary School Dipadihkala, post Dipadihkala Block Shankargadh District Balrampur, R/o Village Larangi And Post Umko District Balrampur, Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate of Panchayat Naya Raipur, Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Balrampur, District Balrampur, Chhattisgarh.
---- Respondent And WPS No. 4888 Of 2017
1. Navin Kumar Gupta S/o Shri Baijnath Gupta, aged about 40 years Presently Posted As Lecturer (Panchayat) at Government High School Kundikala, Block Rajpur, District Balrampur R/o Chopra Para Ambikapur, District Sarguja, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Balrampur, District Balrampur Ramanujganj, Chhattisgarh.
---- Respondent And WPS No. 5354 Of 2017
1. Amit Kumar Khakha S/o Shri Suleman Khakha Aged About 33 Years Presently Posted As Lecturer (Panchayat) At Government High School Manoharapur Distrcit Balrampur R/o Shankargarh, District Sarguja Chhattisgarh .
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary Panchayat and Rural Development Department, Mantralaya Mahandi Bhawan Naya Raipur, Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat Naya Raipur , Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Balrampur District Balrampur Chhattisgarh.
40---- Respondent And WPS No. 5367 Of 2017
1. Yadvendra Singh Kausik S/o Pitambar Prasad Kaushik aged about 34 years Presently Posted As Lecturer (Panchayat) at Government Higher Secondary School Dipadihkala, Block Shankargarh, District Balrampur, R/o Sipat, Anand Nagar, Tahsil Masturi, District Bilaspur, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary, Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Balrampur-Ramanujganj, Chhattisgarh.
---- Respondent And WPS No. 5154 Of 2017
1. Kaleshwar Ram S/o Shri Budh Ram, Aged about 40 years Presently Posted As Lecturer ( Panchayat ), at Govt. High School, Jarhadih, Block Balrampur, District Balrampur Chhattisgarh. R/o Village Jarhadih P O Maharajganj District Balrampur Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary, Panchayat and Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur Chhattisgarh
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Ambikapur Sarguja, District - Sarguja (C.G.)
---- Respondent And WPS No. 5353 Of 2017
1. Gyaneshwar Singh Sahu S/o Nihal Singh Sahu aged about 44 years Presently Posted As Lecturer (Panchayat) at Government Higher Secondary School Bhawarmal, Block Ramchandrapur, District Balrampur, R/o Ramanujganj District Balrampur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through its Secretary Panchayat and Rural Development Department, Mantralaya, Mahanadi, Bhawan, Naya Raipur, Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Balrampur District Balrampur Chhattisgarh.
---- Respondent And 41 WPS No. 5369 Of 2017
1. Jagnnath Singh Dhruw S/o P. R. Dhruw Aged about 44 years Presently Posted As Teacher (Panchayat) at Government High School Vijaynagar, Block Ramchandrapur R/o Hardikala (Tona), District Bilaspur Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary Panchayat and Rural Development Department, Mantralaya, Mahandi Bhawan, Naya Raipur, Raipur Chhattisgarh
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur Raipur Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Balrampur, District Balrampur Chhattisgarh
---- Respondent And WPS No. 5318 Of 2017
1. Vinay Kumar Sonwani S/o Shri Faguram Sonwani aged about 38 years Presently Posted As Teacher (Panchayat), (Science) at Government Middle School Udan Block Pali District Korba, R/o Village Belsarinaka, Tahsil Takhatpur, District Bilaspur Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through its Secretary, Panchayat and Rural Development Department, Mantralaya, Mahanadi, Bhawan, Naya Raipur, Raipur Chhattisgarh..
2. Commissioner Cum Director, Directorate of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Korba District Korba Chhattisgarh.
4. Block Education Officer, Pali, District Korba Chhattisgarh.
---- Respondent And WPS No. 5410 Of 2017
1. Smt. Shabana Kurashi W/o Shri Wasim Rja Kurashi, aged about 32 years Working As Lecturer (Panchayat) and posted at Govt. Higher Secondary School Sonpuri (Rani), District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh through the Secretary, Department of Panchayat and Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Block Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5428 Of 2017 42
1. Lalita Sahu D/o Mahetaru Sahu, aged about 36 years Presently Working As Lecturer Panchayat at Govt. Higher Secondary School, Pondi, Block Bodla, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, P.S.Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner-Cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Bodla, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 5429 Of 2017
1. Prakash Kumar Chandravanshi S/o Shri Heera Singh Chandravanshi, aged about 40 years presently working as Lecturer Panchayat at Govt. High School, Chachedi, Block Kawardha, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Department of Panchayat and Rural Development, Mantralaya, P.S.Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 4510 Of 2017
1. Jethuram Dewangan S/o Shri Purushottam, aged about 46 years posted as Lecturer (Panchayat), Government Higher Secondary School, Dhangaon, Post Dhangaon, District Rajnandgaon, Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through the Secretary, Panchayat and Rural Development Department, Mahanadi Bhawan, New Raipur, Police Station Rakhi, District Raipur, Chhattisgarh.
2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh.
3. The Commissioner Cum Director, Panchayat and Social Welfare, Directorate of Panchayat, 36-C-III Block-II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh.
4. The Chief Executive Officer, Zila Panchayat, Rajnandgaon, District Rajnandgaon, Chhattisgarh.
5. The Block Education Officer, Rajnandgaon, District Rajnandgaon, Chhattisgarh.
---- Respondent 43 And WPS No. 5433 Of 2017
1. Prabha Sharma W/o Shri K.P. Sharma, aged about 48 Years Presently Posted As Lecturer (Panchayat) At Govt. Higher Secondary School, Rakse Block Sahaspur Lohara, District Kabirdham Chhattisgarh. R/o Village Parpodi Tahsil Saja, District Bemetara Chhattisgarh.
---- Petitioner Vs
1. State of Chhattisgarh Through Its Secretary, Panchayat And Rural Development Department, Mantrayalaya, Mahanadi Bhawan, Naya Raipur, Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, Sahaspur Lohara, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 4578 Of 2017
1. Surya Prakash Pandey S/o Shri Bhola Prasad Pandey, Aged About 41 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Gaindpur, Block S. Lohara District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
4. Block Education Officer, Block S.Lohara, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 4118 Of 2017
1. Basant Kumar Chouhan S/o Shri S.R. Chouhan, Aged About 29 Years Presently Posted As Lecturer (Panchayat), (English) At Government Higher Secondary School Matiya, Block Kasdol, District Baloda Bazar, (Chhattisgarh), R/o MDS 157, Phase 1, Kabir Nagar, Raipur, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Baloda Bazar District Balodabazar Bhatapara, Chhattisgarh.
44---- Respondent And WPS No. 5600 Of 2017
1. Mangeshwar Kumar Sahu S/o Shri Rishi Kumar Sahu Aged About 33 Years Presently Posted As Lecturer (Panchayat), Govt. Higher Secondary, Navghata, Block Kawardha, District Kabirdham, Chhattisgarh.
2. Kumar Ram Sahu S/o Shri J.R. Sahu Aged About 45 Years Presently Posted As Lecturer (Panchayat), Govt. Higher Secondary School, Koko, Block Kawardha, District Kabirdham, Chhattisgarh.
3. Smt. Liteshwari Sahu W/o Bhupendra Sahu Aged About 36 Years Presently Posted As Lecturer (Panchayat), Govt. Higher Secondary School, Patharra, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, Police Station Rakhi, District Raipur, Chhattisgarh.
2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh.
3. The Commissioner-Cum-Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36 C III Block II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh.
4. The Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4672 Of 2017
1. Suresh Kumar Dhruwe S/o Shri Gandhiram Dhruwe, Aged About 36 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher School Singhangarh, Block S. Lohara, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Seretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Block S. Lohara, District Kabirdham Chhattisgarh.
5. Chief Executive Officer, Janpad Panchayat, S. Lohara, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 1943 Of 2017
1. Pradeep Kumar Shyam S/o Shri Chamra Singh Shyam, Aged About 36 Years Working As Lecturer Panchayat At Govt. High School, Lodibahra, Block Podi-Uproda, District Korba (Chhattisgarh) 45
2. Manoj Kumar Vaishnav S/o Komal Das Vaishnav, Aged About 42 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Botli, Block Kartala, District Korba (Chhattisgarh)
3. Shashi Kiran Ekka S/o B. Ekka, Aged About 32 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Sirmina, Block Podi-Uproda, District Korba (Chhattisgarh)
4. Ghanshyam Kumar Dubey S/o Gorelal Dubey, Aged About 39 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Delwadih, Block Katghora, District Korba (Chhattisgarh)
5. Saleha Tabassum D/o Md. Taki, Aged About 36 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Delwadih, Block Katghora, District Korba (Chhattisgarh)
6. Yogesh Kumar Kant S/o Shri Chand Ram Kant, Aged About 45 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Machadoli, Block Podi-Uproda, District Korba (Chhattisgarh)
7. Smt. Tanuja Adile Now Lahre W/o Harish Kumar Lahre, Aged About 31 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Botli, Block Kartala, District Korba (Chhattisgarh)
8. Ravi Lal Bhardwaj S/o Mahesh Ram Bhardwaj, Aged About 37 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Botli, Block Kartala, District Korba (Chhattisgarh)
9. Kamlesh Kumar Sonwane S/o Shanuj Ram Sonwani, Aged About 39 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Botli, Block Kartala, District Korba (Chhattisgarh)
10. Prinyanka Shrivastava W/o Neeraj Shrivastava, Aged About 38 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Bhilai Bazar, Block Katghora, District Korba (Chhattisgarh)
11. Godil Prasad Dispat S/o Tirith Ram Dispat, Aged About 42 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Rampur, Block Kartala, District Korba (Chhattisgarh)
12. Smt. Chameli Kanwar W/o Rameshwar Prasad Kanwar, Aged About 32 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Rampur, Block Kartalal, District Korba (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Rural Development, Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh)
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Korba, District Korba, Chhattisgarh.
---- Respondent And WPS No. 5130 Of 2017
1. Sheela Rani Thakur W/o Shri Deepsharma, Aged About 40 Years Lecturer Panchayat, Govt. Higher Secondary School, Birkona, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs 46
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 2162 Of 2017
1. Jamuna Prasad Markam S/o Ganpat Singh Markam, Aged About 36 Years Working As Lecturer Panchayat At Govt. High School, Parsada, Block Pali, District Korba (Chhattisgarh).
2. Ramcharan Sahu S/o Shri Rajaram Sahu, Aged About 44 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Machadoli, Block Podi Uproda, District Korba (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Korba, District Korba (Chhattisgarh).
---- Respondent And WPS No. 1959 Of 2017
1. Vijay Kumar Lahre S/o Pheran Lal Lahre, Aged About 24 Years Working As Lecturer Panchayat At Govt. High School, Gursiya, Block Podi- Uproda, District Korba Chhattisgarh
2. Smt. Abha Gautam, W/o Satish Gautam, Aged About 44 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Binjhara, Block Podi-Uproda, District Korba Chhattisgarh
3. Smt. Anju Bajpai, W/o Shri Sandeep Bajpai, Aged About 50 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Sendripali, Block Kartala, District Korba Chhattisgarh
4. Smt. Prabha Kaushik, W/o Manilal Kaushik, Aged About 37 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Nurena, Block Pali, District Korba Chhattisgarh
5. Smt. Lalita Patel, W/o Bhanu Pratap Patel, Aged About 34 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Podi, Block Podi-Uproda, District Korba Chhattisgarh
6. Manoj Kumar Pathak, S/o Gajanand Prasad Pathak, Aged About 38 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Madanpur, Block Korba, Chhattisgarh 47
7. Smt. Pramila Kesharwani, Aged About 37 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Rajgamar, Block Korba, District Korba Chhattisgarh
8. Mahipal Singh Rathiya, S/o Purushottam Singh Rathiya, Aged About 40 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Beharchua, Block Kartala, District Korba Chhattisgarh
9. Dilip Kumar Mishra, S/o Lakhan Lal Mishra, Aged About 30 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Nonbirra, Block Kartala, District Korba Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh, Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, Raipur Chhattisgarh
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C III, Block- II, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Korba, District Korba Chhattisgarh
---- Respondent And WPS No. 1492 Of 2017
1. Mohan Lal Patle S/o Late Ramsewak Aged About 42 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Okhar, Block Masturi, District Bilaspur, Chhattisgarh, R/o Nagar Panchayat Malhar, Tahsil Masturi, District- Bilaspur, Chhattisgarh Mo. No. 7828803567
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C III, Block- II, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Bilaspur, District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 1494 Of 2017
1. Binu Kumar Jangde S/o Shri Ramnarayan Jangde, Aged About 34 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Sasha, Block Pamgarh, District Janjgir Champa (Chhattisgarh), R/o Near Jagan Talaab, Sasha Road, Pamgarh, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh).
482. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 1493 Of 2017
1. Dinendra Kumar Mansar S/o Shri Manuram Mansar, Aged About 41 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Nariyara, Block Akaltara, District Janjgir Champa (Chhattisgarh), R/o Village Parsada, P.O. Banari, Tahsil Akaltara, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 1664 Of 2017
1. Ajay Kumar Bharti S/o Neelkanth Bharti, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Singhra, Block Malkharouda, District Janjgir- Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir- Champa, District Janjgir- Champa (Chhattisgarh).
---- Respondent And WPS No. 1495 Of 2017
1. Prakash Chand Ratre S/o Shri Kaushal Prasad Ratre, Aged About 32 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Kikirda, Block Jaijaipur, District Janjgir Champa (Chhattisgarh), R/o Village & P. O. Sheorinarayan, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs 49
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 1502 Of 2017
1. Omprakash Netam S/o Shri Leeladhar Singh Netam, Aged About 42 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Andil, Block Malkharouda, District Janjgir Champa (Chhattisgarh), R/o Village Bhursidih, P.O. Sakreli, Tahsil Sakti, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 1500 Of 2017
1. Seersingh Paikara S/o Shri Chamra Singh Paikara, Aged About 38 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Karmanda, Block Balouda, District Janjgir Champa (Chhattisgarh), R/o Village Baijalpur, P.O. Pahariya, District Janjgir Champa (Chhattisgarh).
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 1501 Of 2017
1. Roshan Lal Kurre S/o Shri Ramchandar Kurre, Aged About 42 Years Presently Working As Lecturer Panchayat At Govt. Girls Higher Secondary School, Pamgarh, Block Pamgarh, District Janjgir Champa (Chhattisgarh), R/o Pamgarh, Sasha Road, District Janjgir Champa (Chhattisgarh).
50---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh).
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 4540 Of 2017
1. Sunil Kumar Patre S/o Shri Gitaram Patre, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Damapur Bazar, Block Pandariya, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Pandariya, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 1660 Of 2017
1. Smt. Susma Dewangan W/o Shri Kailash Kumar Dewangan, Aged About 38 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Odekera, Via Jaijaipur, Block Jaijaipur, District Janjgir Champa (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur (Chhattisgarh)
2. Commissioner-Cum-Director, Panchayat Sanchalnalaya, 36-C Ill, Block Il, 2nd Floor, Indrawati Bhawan, Naya Raipur, District Raipur (Chhattisgarh).
3. Chief Executive Officer, Zila Panchayat, Janjgir Champa, District Janjgir Champa (Chhattisgarh).
---- Respondent And WPS No. 5066 Of 2017
1. Bharat Lal Sonkar S/o Firu Ram Sonkar Aged About 51 Years By Occupation Lecturer Panchayat Govt. H.S.S. Korasi , Block Arang , District Raipur Chhattisgarh.
---- Petitioner 51 Vs
1. The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department Mantralaya Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director, Panchayat, Sanchanalaya Naya Raipur District Raipur Chhattisgarh.
3. The Collector, District Raipur Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat District Raipur Chhattisgarh.
---- Respondent And WPS No. 5494 Of 2017
1. Holi Ram Chouhan S/o Late Shankar Singh Chouhan, Aged About 42 Years Presently Working As Lecturer Panchayat Working As Lecturer Panchayat At Govt. Higher Secondary School, Gudha, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5474 Of 2017
1. Priyanka Shrivastava D/o Shri Subhash Shrivastav Aged About 32 Years Presently Posted As Lecturer (Panchayat), (English) At Government High School Bundeli, Block Chhuikhadan, District Rajnandgaon, R/o Ward No. 10, Chhuikhadan, District Rajnandgaon, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Rajnandgaon, District Rajnandgaon, Chhattisgarh.
4. Block Education Officer, Chhuikhadan, District Rajnandgaon, Chhattisgarh.
---- Respondent And WPS No. 5483 Of 2017
1. Smt. Tukeshwari Sahu W/o Shri Heera Ram Sahu, Aged About 29 Years Working As Assistant Teacher (Panchayat) And Posted At Govt. Higher Secondary School Jamgaon, Block Fingeshwar, District Gariyaband, Chhattisgarh.
---- Petitioner Vs 52
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Chief Executive Officer, Janpad Panchayat, Fingeshwar, District Gariyaband, Chhattisgarh.
3. Block Education Officer, Block Fingeshwar, District Gariyaband, Chhattisgarh.
---- Respondent And WPS No. 5496 Of 2017
1. Smt. Rashmi Gupta W/o Kamlesh Gupta Aged About 52 Years Lecturer Panchayat, Govt. Higher Secondary School, Indouri, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5454 Of 2017
1. Vijay Kumar Dwedi S/o Shri Vinod Dwedi, Aged About 38 Years Presently Posted As Assistant Teacher (Panchayat), At Government Primary School Kodaka Block Chhuikhadan District Rajnandgaon, R/o Old Tikra Para, Khairagarh, District Rajnandgaon, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Janpad Panchayat, Chhuikhadan District Rajnandgaon, Chhattisgarh.
4. Block Education Officer, Chhuikhadan, District Rajnandgaon, Chhattisgarh.
---- Respondent And WPS No. 4275 Of 2017
1. Narendra Thakur S/o Shri Ramji Singh Thakur, Aged About 40 Years Presently Working As Assistant Teacher Panchayat, Govt. Middle School, khairbanakala, Block Bodla, District Kabirdham, Chhattisgarh.
---- Petitioner Vs 53
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan Mantralaya, P.S. Rakhi, Tahsil Aarang, Naya Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Bodla, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4332 Of 2017
1. Santosh Kumar Chandravanshi S/o Shri Sarju Ram Chandravanshi, Aged About 50 Years Presently Working As Lecturer Panchayat At Government Higher Secondary School, Jhirouni, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralay P.S. Rakhi, Tahsil Aarang, New Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District- Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4303 Of 2017
1. Goukaran Prasad Chandravanshi S/o Shri Bhulan Ram Chandravanshi, Aged About 51 Years Presently Working As Lecturer Panchayat At Govt. High School, Kadouda Khurd, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5565 Of 2017
1. Dipti Singh D/o Shri Gautam Singh, Aged About 30 Years Presently Posted As Lecturer (Panchayat), (Sanskriti), At Government Higher Secondary School, Bundeli, Block Chhuikhadan, District Rajnandgaon Chhattisgarh R/o Ward No. 05, Thakur Para, Khairagarh, Rajnandgaon, District Rajnandgaon Chhattisgarh.
---- Petitioner 54 Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Rajnandgaon, District Rajnandgaon Chhattisgarh.
4. Block Education Officer, Chhuikhadan, District Rajnandgaon Chhattisgarh.
---- Respondent And WPS No. 4285 Of 2017
1. Harinarayan Pandey S/o Shri B.P. Pandey, Aged About 42 Years Presently Working As Lecturer Panchayat At Government Higher Secondary School, Reveli, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralay P.S. Rakhi, Tahsil Aarang, New Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, district Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4254 Of 2017
1. Lalji Ram Chandravanshi S/o Shri Latel Chandravanshi Aged About 51 Years Presently Working As Teacher Panchayat At Govt. Middle School, Jhalmala, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5523 Of 2017
1. Chandrakanta Mishra W/o Shri Shiv Kumar Mishra, Aged About 49 Years Presently Working As Assistant Teacher Panchayat, R/o Majgaon Road Kawardha, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs 55
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 4298 Of 2017
1. Narayan Prasad Dhurve S/o Shri Lakhan Lal Dhurve, Aged About 48 Years Presently Working As Assistant Teacher Panchayat (Science) At Govt. Higher Secondary School, Bikona, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 4214 Of 2017
1. Mahendra Kumar Soni S/o Shri Shambhoo Prasad Soni Aged About 42 Years Presently Working As Teacher Panchayat At Govt. Middle School, Amlidih, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5038 Of 2017
1. Rajkumar Pandey S/o Kunjlal Pandey, Aged About 35 Years By Occupation Lecturer, Panchayat, Govt. H. S. S. Asounda, Block Tilda, District Raipur, Chhattisgarh.
---- Petitioner Vs
1. The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
562. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur, Chhattisgarh.
3. The Collector, District Raipur, Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, District Raipur, Chhattisgarh.
---- Respondent And WPS No. 5061 Of 2017
1. Vivek Pandey S/o Umaniwas Pandey, Aged About 34 Years By Occupation Lecturer Panchayat, Govt. H. S. S. Sejbahar, Block Dharsiwa, District Raipur Chhattisgarh,
---- Petitioner Vs
1. The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Distt. Raipur Chhattisgarh
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, Distt. Raipur (Chhattisgarh)
3. The Collector, District Raipur, Chhattisgarh
4. Chief Executive Officer, Zila Panchayat, District Raipur, Chhattisgarh
---- Respondent And WPS No. 5273 Of 2017
1. Pradeep Palhe S/o Dhansay Palhe Aged About 44 Years Presently Posted As Lecturer (Panchayat) At Government Higher Secondary School Mahrajganj, Block Balrampur, District Balrampur, R/o Balrampur, Post Balrampur, Tahsil Balrampur, District Balrampur.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Balmahrajganj, District Balmahrajganj- Ramanujganj.
---- Respondent And WPS No. 5619 Of 2017
1. Jai Shankar Prasad Tiwari S/o Damodar Prasad Tiwari Aged About 37 Years Presently Posted As Lecturer (Panchayat) At Government Higher Secondary School Mohbhatta, Block Simga District Baloda Bazar Bhatapara, R/o Parshuram Ward Baloda Bazar Bhatapara, Distrit Baloda Bazar Bhatapara.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi, Bhawan, Naya Raipur, Raipur Chhattisgarh.
2. Commissioner Cum Director Diectorate Of Panchayat Naya Raipur, Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Baloda Bazar Bhatapara, District Baloda Bazar Bhatapara.
57---- Respondent And WPS No. 5624 Of 2017
1. Smt. Reena Nag W/o Mathewsal Nag Aged About 36 Years Presently Working As Lecturer Panchayat At Government Higher Secondary School Jhalmala Block Kawardha , District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi Tahsil Aarang Naya Raipur District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5627 Of 2017
1. Vina Pipariya D/o Late Khemraj Pipariya Aged About 43 Years Presently Working As Lecturer, Panchayat, At Govt. High School Sonbarsa, Block Kawardha, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5634 Of 2017
1. Smt. Taruna Namdev W/o Basant Namdev, Aged About 39 Years Presently Working As Lecturer Panchayat, At Government High School, Bhaluchua, Block Bodla, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, Bodla, District Kabirdham Chhattisgarh
---- Respondent 58 And WPS No. 5635 Of 2017
1. Ravikant Titarmare S/o Shri Yamchand Titarmare, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Sarangpurkala, Block Bodla, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5636 Of 2017
1. Motilal Jangre S/o Tijau Jangre Aged About 47 Years Presently Working As Lecturer Panchayat At Government High School Sonbarsa, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development Mantralaya Police Station Rakhi Tahsil Aarang Naya Raipur District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Kabirdham District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5652 Of 2017
1. Ghanshyam Singh Patel S/o Bhagat Ram Patel, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Jhalmala, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5655 Of 2017 59
1. Archana Kadve D/o Gangadhar Kadve, Aged About 41 Years R/o Govt. Employee STA 29/122, Old Durga Chowk, Rajatalab, District Raipur, Chhattisgarh. (Presently Posted As Lecturer- Panchayat, Government Higher Secondary School Parsada Joshi, Fingeshwar, Tehsil Rajim, District Gariaband, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Police Station Rakhi, P. O. Mantralaya, Raipur, Chhattisgarh. 492002.
2. Directorate Of Panchayat, Through Its Director, Indravati Bhawan, Naya Raipur, P. S. Rakhi, P.O. Mantralaya, Raipur, Chhattisgarh. 492002.
3. Collector, Gariaband, Collectorate Compund, Gariaband, Chhattisgarh.
4. Block Education Officer, (Fingeshwar), Fingeshwar Block, District Gariaband, Chhattisgarh.
5. District Education Officer, Gariaband, District Gariaband, Chhattisgarh.
---- Respondent And WPS No. 5658 Of 2017
1. Jagannath Prasad Tiwari S/o Shri Gajanan Prasad Tiwari Aged About 38 Years Presently Working As Lecturer Panchayat At Government Higher Secondary School, Kishungarh, Block Pandariya, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary Department Of Panchayat And Rural Development Mantralaya Police Station Rakhi, Tahsil Aarang Naya Raipur District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, Pandariya District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5660 Of 2017
1. Susmita Dongsare W/o Shri Shailendra Dongsare, Aged About 37 Years Working As Lecturer (Panchayat) And Posted At Govt. High School Kapadah, Tahsil Pandariya, Post Kishungarh, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretry, Department Of Panchayat And Rural Development, Mhanadi Bhawan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Panchayat, department, Raipur, District Raipur, Chhattisgarh.
3. The Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
604. Block Education Officer, Block Pandariya, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5661 Of 2017
1. Smt. Barkha Rani Sahu W/o Roshan Sahu Aged About 34 Years Presently Working As Lecturer Panchayat, At Govt. Higher Secondary School, Rajanawagaon, Block Bodla, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Bodla, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5664 Of 2017
1. Guniram Lahare S/o Gangaram Lahare Aged About 43 Years Presently Working As Lecturer Panchayat At Government Higher Secondary School Sarangpurkala, Block Bodla District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development Mantralaya Police Station Rakhi Tahsil Aarang Naya Raipur District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5679 Of 2017
1. John Ekka S/o Late Lajrus Ekka, Aged About 43 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Kusumghata, Block Bodla, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Bodla, District Kabirdham, Chhattisgarh.
61---- Respondent And WPS No. 5691 Of 2017
1. Dhaniram Sahu S/o Shri Bhagirathi Sahu, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Sarangpurkala, Block Bodla, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Kawardha, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5692 Of 2017
1. Smt. Nutan Yadav W/o Rohit Yadav, Aged About 50 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Bhaluchua, Block Bodla, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development Mantralaya P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, Bodla, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5281 Of 2017
1. Girja Shankar Yadav S/o Shri Maya Ram Yadav Aged About 40 Years Presently Posted As Lecturer (Panchayat) at Government High School Maharajganj, Block Balrampur R/o Maharajganj District Balrampur Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department Mantralaya, Mahandi Bhawan Naya Raipur, Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat Sarguja Ambikapur District - Sarguja Chhattisgarh.
---- Respondent And WPS No. 5722 Of 2017 62
1. Prakash Kumar Chandravanshi, s/o Shri Heera Singh Chandravanshi, age about-40 years, Lectuer Panchayat, Govt. High School, Chachedi, Block Kawardha, Distict Kabirdham (C.G.)
---- Petitioner Vs
1. State Of Chhattisgarh, Through the Secretary, Department of panchayat and Rural Developmet, Mantralaya , P.S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur C.G.
2. Commissioner-cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur C.G.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham C.G.
4. Block Education Officer, Kawardha, District Kabirdharm (C.G.)
---- Respondent And WPS No. 5725 Of 2017
1. Holi Ram Chouhan S/o Late Shankar Singh Chouhan Aged About 42 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Gudha, Block Kawardha, District Kabirdham Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh
4. Block Education Officer, Kawardha, District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5766 Of 2017
1. Ramnarayan Dubey S/o Yugal Kishore Dubey, Aged About 34 Years Presently Working As Lecturer Panchayat At Govt. High School, Daihandih, Block S. Lohara, District Kabirdham, Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, P. S. Rakhi, Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner-Cum- Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.
4. Block Education Officer, S. Lohara, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 5772 Of 2017 63
1. Neha Dhurandhar D/o M.D. Dhurandhar, Aged About 31 Years Presently Working As Lecturer Panchayat At Govt. High School, Sukhatal, Block Kawardha, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya Police Station Rakhi, Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Directorate Of Panchayat, Naya Raipur, District Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham Chhattisgarh.
4. Block Education Officer, Kawardha, District District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5821 Of 2017
1. Nandlal Paikra S/o Shri Karlu Ram Aged About 38 Years Working As Lecturer (Panchayat), Government Higher Secondary School, MahavirGanj, Block Ramchandrapur, District Balrampur Ramanujganj Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, P. S. Rakhi District Raipur Chhattisgarh
2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur Chhattisgarh
3. The Commissioner-Cum-Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36- C-III, Block-II, Second Floor, Indravati Bhawan, New Raipur Chhattisgarh
4. The Chief Executive Officer, Zila Panchayat, District Balrampur Ramanujganj Chhattisgarh
---- Respondent And WPS No. 5822 Of 2017
1. Rajesh Kumar Prajapati S/o Shri Ravishankar Prajapati Aged About 40 Years Working As Lecturer (Panchayat) Government Higher Secondary School Rehda, Block Shankargarh District Balrampur Ramanujganj Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, P. S. Rakhi District Raipur Chhattisgarh
2. The Director, Public Instructions Chhattisgarh, Block 3, First Floor, Indravati, Bhawan, New Raipur Chhattisgarh
3. The Commissioner-Cum-Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36 C-III, Block-II, Second Floor, Indravati Bhawan, New Raipur Chhattisgarh 64
4. The Chief Executive Officer, Zila Panchayat, District Balrampur Ramanujganj Chhattisgarh
---- Respondent And WPS No. 5823 Of 2017
1. Purushottam Ram S/o Shri Buddhinarayan, Aged About 42 Years Working As Lecturer (Panchayat), Government Higher Secondary School, Bardar, Block Shankargarh, District Balrampur- Ramanujganj Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, Police Station Rakhi, District Raipur Chhattisgarh.
2. The Director, Public Instructions Chhattisgarh, Block -3, First Floor, Indrawati Bhawan, New Raipur Chhattisgarh.
3. The Commissiner-Cum-Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36-C-III, Block-II, Second Floor, Indravati Bhawan, New Raipur Chhattisgarh.
4. The Chief Executive Officer, Zila Panchayat, District Balrampur Ramanujganj Chhattisgarh.
---- Respondent And WPS No. 5824 Of 2017
1. Vijay Kumar Diwakar S/o Shri Bechan Ram Diwakar Aged About 42 Years Working As Lecturer (Panchayat) Government Higher Secondary School , Rehda, Block Shankargarh District Balrampur Ramanujganj Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur Police Station Rakhi , District Raipur Chhattisgarh.
2. The Director, Public Instructions Chhattisgarh, Block - 3 First Floor, Indravati Bhawan New Raipur Chhattisgarh.
3. The Commissioner-Cum-Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36-C-III, Block-II Second Floor, Indravati Bhawan New Raipur Chhattisgarh.
4. The Chief Executive Officer, Zila Panchayat District Balrampur Ramanujganj Chhattisgarh.
---- Respondent And WPS No. 5825 Of 2017
1. Sanjay Kumar Gupta S/o Shri Badri Prasad Gupta, Aged About 40 Years Working As Lecturer (Panchayat), Government Higher Secondary School, Mahavirganj, Block Ramchandrapur, District Balrampur- Ramanujganj, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, P.S. Rakhi, District Raipur, Chhattisgarh 65
2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh
3. The Commissioner-Cum-Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36-C-III, Block-II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh
4. The Chief Executive Officer, Zila Panchayat, District Balrampur- Ramanujganj, Chhattisgarh
---- Respondent And WPS No. 5777 Of 2017
1. Devendra Thakur S/o Shri Kashiram Thakur, Aged About 46 Years workign as Lecturer Panchayat, Posted at Higher Secondary School, Badra Tola, Block Chhuria, District Rajnandgoan Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Development Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Tahsil, Revenue And Civil Distt. Raipur Chhattisgarh.
2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, Tahsil, Revenue And Civil Distt. Raipur Chhattisgarh.
3. Chief Executive Officer, Zila Panchayat, Rajnandgaon, Tahsil, Revenue And Civil District Rajnandgaon Chhattisgarh.
4. Block Education Officer, Chhuriya, Tahsil, Revenue And Civil District Rajnandgaon Chhattisgarh.
---- Respondent And WPS No. 5789 Of 2017
1. Shambhu Ram Thakur S/o Shri Anjor Singh Thakur Aged About 44 Years By Occupation Lecturer Panchayat, Govt. Girls H. S. Ghotiya Block Dondi District Balod Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur District Raipur Chhattisgarh
2. Commissioner - Cum - Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur Chhattisgarh
3. The Collector, District Balod Chhattisgarh
4. Chief Executive Officer, Zila Panchayat, District Balod Chhattisgarh
---- Respondent And WPS No. 5797 Of 2017
1. Tribhuwan Kumar Sahu S/o Shri Parasram Sahu, Aged About 37 Years Occupation Lecturer Panchayat, Govt. H.S.S. Rengakharkala, Block Bodla, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur, Chhattisgarh
3. The Collector, District Kabirdham, Chhattisgarh 66
4. Chief Executive Officer, Zila Panchayat District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 5798 Of 2017
1. Visvanath Verma S/o Shri Sukdev Verma Aged About 47 Years By Occupation Lecturer Panchayat , Government H. S. S. Khara Block Bodla , District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary , Panchayat And Rural Department, Mantralaya Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director , Panchayat Sanchanalaya, Naya Raipur District Raipur Chhattisgarh.
3. The Collector, District Kabirdham Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat District Kabirdham Chhattisgarh.
---- Respondent And WPS No. 5799 Of 2017
1. Noharlal Rawte S/o Bindu Ram Rawate Aged About 34 Years Teacher (Panchayat), Govt. Middle School, Kumhari, Block Manpur, District Rajnandgaon Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Social Welfare, Mahanadi Mantralaya, Naya Raipur, Post Office & Police Station Naya Raipur District Raipur Chhattisgarh
2. Commissioner - Cum - Director, Directorate Of Panchayat, Chhattisgarh 36 C - Iii, Block-Ii, Second Floor, Indravati Bhawan, New Raipur, Post Office And Police Station Naya Raipur, District Raipur Chhattisgarh
3. Collector, Rajnandgaon, District Rajnandgaon Chhattisgarh
4. Chief Executive Officer, Zila Panchayat, Rajnandgaon Chhattisgarh
5. Deputy Director (Local Fund Audit) Rajnandgaon Chhattisgarh
6. District Education Officer, Rajnandgaon Chhattisgarh
7. Block Education Officer, Manpur, District Rajnandgaon Chhattisgarh
8. Chief Executive Officer, Janpad Panchayat Manpur, District Rajnandgaon Chhattisgarh
---- Respondent And WPS No. 5800 Of 2017
1. Jageshar Ram Thakur S/o Shri Sohanlal Thakur, Aged About 39 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Usarwahi, Block Bodla, Distt. Kabirdham Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, Distt. Raipur Chhattisgarh.
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, Distt. Raipur Chhattisgarh.
3. The Collector, District Kabirdham Chhattisgarh
4. Chief Executive Officer, Zila Panchayat, District Kabirdham Chhattisgarh
---- Respondent 67 And WPS No. 5801 Of 2017
1. Smt. Deepti Kosmarya W/o Shri Prahald Kosmarya, Aged About 33 Years By Occupation Lecturer Panchayat, Govt. H. S. S. Chikhli Block Dondi, District Balod Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur District Raipur Chhattisgarh.
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Collector, District Balod Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, District Balod Chhattisgarh.
---- Respondent And WPS No. 5815 Of 2017
1. Teksingh Rajput S/o Shri Alakhram Aged About 47 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Rengakharkala, Block Bodla, District Kabirdham Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya Naya Raipur District Raipur Chhattisgarh
2. Commissioner-Cum-Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur Chhattisgarh
3. The Collector, District Kabirdham Chhattisgarh
4. Chief Executive Officer, Zila Panchayat District Kabirdham Chhattisgarh
---- Respondent And WPS No. 5816 Of 2017
1. Sanjay Kumar Banjare S/o Shri Dharamlal, Aged About 34 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Surdongar, Block Dondi, Distt. Balod Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, Distt. Raipur Chhattisgarh.
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, Distt. Raipur Chhattisgarh.
3. Collector, District Balod Chhattisgarh
4. Chief Executive Officer, Zila Panchayat, District Balod Chhattisgarh
---- Respondent And WPS No. 5817 Of 2017
1. Smt. Sangeeta Yadav W/o Shri Yogesh Yadav, Aged About 33 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Chourel, Block Gunderdehi, District Balod, Chhattisgarh.
---- Petitioner Vs 68
1. The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur, Chhattisgarh.
3. The Collector, District Balod, Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, District Balod, Chhattisgarh.
---- Respondent And WPS No. 5818 Of 2017
1. Yogesh Kumar Nayak S/o Shri Bhulau Ram Nayak Aged About 36 Years By Occupation Lecturer Panchayat , Government H.S.S. Kunvagondi Block Dondi, District Balod Chhattisgarh.
---- Petitioner Vs
1. The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department Mantralaya, Naya Raipur District Raipur Chhattisgarh.
2. Commissioner - Cum - Director, Panchayat Sanchanalaya, Naya Raipur District Raipur Chhattisgarh.
3. The Collector, District Balod Chhattisgarh.
4. Chief Executive Officer, Zila Pabnchayat District Balod Chhattisgarh.
---- Respondent And WPS No. 5819 Of 2017
1. Ghanshyam Singh S/o Khilawan Ram Sahu, Aged About 40 Years Lecturer Panchayat, Govt. Higher Secondary School, Aasra, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
2. Kanak Mandavi, D/o Gautam Singh Mandavi, Aged About 30 Years Lecturer(Panchayat), Govt. Higher Secondary School, Bijebhata, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
3. Aanchal Meshram, D/o Ramesh Meshram, Aged About 33 Years Lecturer(Panchayat), Govt. Higher Secondary School, Bijebhata, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
4. Hukum Lal Chaturvedi, S/o Rama Chaturvedi, Aged About 32 Years Lecturer(Panchayat), Govt. Higher Secondary School, Aasra, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
5. Smt. Laxmi Sahu, W/o Ghanshyam Singh Sahu, Aged About 36 Years Lecturer(Panchayat), Govt. Higher Secondary School, Aasra, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
6. Mahesh Kumar Uike, S/o Babulal Uike, Aged About 35 Years Lecturer(Panchayat), Govt. Higher Secondary School Kirgi, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
7. Janaki Vallabh Tamboli, S/o T.L. Tamboli, Aged About 31 Years Lecturer (Panchayat), Govt. Higher Secondary School, Tilaikar, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
8. Smt. Pratibha Kanwar, W/o Shankareshwar Kanwar, Aged About 34 Years Lecturer (Panchayat), Govt. Higher Secondary School Arjuni, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
9. Rajesh Kumar Netam, S/o Prabhakar Ram Netam, Aged About 30 Years Lecturer(Panchayat), Govt. Higher Secondary School, Tilaikar, Block Dongargaon, District Rajnandgaon, Chhattisgarh.
---- Petitioner 69 Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Social Welfare, Mahanadi Mantralaya, Naya Raipur, Post Office And Police Station Naya Raipur, District Raipur, Chhattisgarh.
2. Director, Directorate Of Panchayat, Chhattisgarh, 36 C III, Block II, Second Floor, Indrawati Bhawan, Naya Raipur, Post Office And Police Station Naya Raipur, District Raipur, Chhattisgarh.
3. Collector, Rajnandgaon, Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, Rajnandgaon, Chhattisgarh.
5. Deputy Director, (Local Fund Audit), Rajnandgaon, Chhattisgarh.
6. District Education Officer, Rajnandgaon, Chhattisgarh.
7. Block Education Officer, Dongargaon, District Rajnandgaon, Chhattisgarh.
8. Chief Executive Officer, Janpad Panchayat, Dongargaon, District Rajnandgaon, Chhattisgarh.
---- Respondent And WPS No. 5820 Of 2017
1. Bhim Verma S/o Shri Rikhiram Verma, Aged About 32 Years By Occupation Lecturer Panchayat, Govt. H. S. S. Rengakharkala, Block Bodla, District Kabirdham Chhattisgarh.
---- Petitioner Vs
1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur District Raipur Chhattisgarh.
2. Commissioner-Cum-Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Collector, District Kabirdham Chhattisgarh.
4. Chief Executive Officer, Zila Panchayat, District Kabirdham Chhattisgarh.
---- Respondent For respective petitioners :
Shri Mateen Siddiqui, Shri C.J.K. Rao, Shri Vivek Ranjan Tiwari, Shri B.P. Singh, Shri Ishan Verma, Shri Vivek Shrivastava, Shri Harish Khuntiya, Shri Anil Tawadkar, Shri Vikas Shrivastava, Shri Ajay Shrivastava, Shri G.P. Mathur, Ms. S. Harshita, Shri Pragalbha Sharma, Shri Parag Kotecha, Shri N.K. Malviya, Shri Rupesh Shrivastava, Shri Avinash Chand Sahu and Shri M.L. Saket, Advocates.
For respondent/State :
Shri R.K. Gupta, Dy. Adv. General.
For respective private respondents :
Shri Anup Mazumdar, Shri Basant Dewangan, Shri Keshav Dewangan, Shri Akash Pandey, Advocates.70
Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 3-11-2017
1. The present batch of writ petitions involve common question of law and facts and, as such, they are being considered and decided by this common order.
2. The State has filed its return in WPS Nos.3533, 1943, 1959 & 2162 of 2017.
3. At the very outset, Shri R.K. Gupta, learned Dy. Advocate General, appearing for the State, would pray that the State Government may be permitted to adopt the return filed in the aforesaid four petitions in all other similar matters.
4. Considering the commonality of issue, the State Government is permitted to adopt the return filed in WPS Nos.3533, 1943, 1959 & 2162 of 2017 in all the cases. Accordingly, it is treated that the State has filed the return in all the cases.
5. The present batch of writ petitions have been preferred by the Assistant Teacher (Panchayat) or Teacher (Panchayat) or Lecturer (Panchayat), as the case may be, who belong to the cadre of Teacher (Panchayat) in the Department of Panchayat and Rural Development, Government of Chhattisgarh and were appointed by the respective Janpad Panchayats or Zila Panchayats.
6. The present batch of petitions have filed by four sets of petitioners e.g.
(i) those who were appointed under the provisions of the Madhya Pradesh (now Chhattisgarh) Panchayat Shiksha Karmi (Bharti Tatha Seva Ke Sarten) Niyam, 1997 (for short 'the 1997 Niyam') at the time when there was no statutory requirement of passing B.Ed. or D.Ed. for selection on the post of Assistant Teacher (Panchayat) or Teacher (Panchayat) or Lecturer (Panchayat). These petitioners have already been confirmed/ regularised and are getting the revised pay scale together with increments in terms of the State Government's circular dated 17-5-2013.
(ii) those candidates who were appointed under the provisions of the Chhattisgarh Panchayat Shiksha Karmi 71 (Bharti Tatha Seva Ke Sarten) Niyam, 2007 (for short 'the 2007 Niyam') by benefiting from the relaxation clause provided under Note 2 of Schedule II inasmuch as they were appointed even without having B.Ed./D.Ed. qualification because sufficient number of candidates having such qualification were not available. These petitioners have also been confirmed/ regularised and are getting the revised pay scale together with increments in terms of the State Government's circular dated 17-5-2013.
(iii) those candidates who have been appointed under the provisions of the 2007 Niyam and have been confirmed and completed 8 years service after issuance of the impugned order dated 6-5-2016 & 8-3-2017, however, they have not been granted benefit of revised pay scale.
(iv) those candidates who have been appointed under the 2007 Niyam and are confirmed in the service, but have not been granted benefit of revised pay, as they have not completed 8 years service, however, they were allowed annual increment, which has now been withdrawn after passing the impugned order dated 6-5-2016 & 8-3-2017. Consequently, these petitioners have been now brought on the basic pay scale.
7. In all the cases where the petitioners were allowed benefit of revised pay and/or annual increment the same has been withdrawn after issuance of the impugned orders, however, they are currently obtaining benefit of revised pay scale or annual increment on the strength of interim order passed by this Court.
8. The controversy brought before this Court is in relation to the petitioner's entitlement to the revised pay scale or annual increment, which were made admissible to them or for which they claimed to be entitled on the strength of State Government's circular dated 17-5-2013, however, before adverting to the provisions made in various circulars of the State Government it would be necessary to refer to the relevant statutory provisions which were applicable at the time of their appointment.
729. The first recruitment rules were framed by the State Government in the erstwhile State of Madhya Pradesh in the year 1997 by the name Madhya Pradesh (now Chhattisgarh) Panchayat Shiksha Karmi (Bharti Tatha Seva Ke Sarten) Niyam, 1997. In the said Rules, the eligibility qualification for appointment on the post of Shiksha Karmi Grade I or Shiksha Karmi Grade II or Shiksha Karmi Grade III without providing any requirement of possessing certificate of B.Ed. or D.Ed. passed. As a result, the candidates appointed under the 1997 Niyam were not distinguished on the basis as to whether they have the qualification of B.Ed./D.Ed. or not and all such teachers were allowed the same pay scale and allowances irrespective of having passed B.Ed./D.Ed.
10. The next set of Rules were promulgated in the year 2007 to be known as Chhattisgarh Panchayat Shiksha Karmi (Bharti Tatha Seva Ke Sarten) Niyam, 2007. Rule 8 thereof and note 2 appended to Schedule II are most relevant for these petitions, therefore, they are reproduced hereunder for ready reference :
8. Probation:- Every selected candidate by direct recruitment to the post of Shiksha Karmi shall be appointed for a specific school on probation for two years which may be extended up to five years so that Shiksha Karmi may work for the entire probation period in the same school. At the end of every year appointing authority will assess the work of Shiksha Karmi.
After the probation period of two years on the basis of conduct and work of Shiksha Karmi the Panchayats may terminate the probation period. In case the work of Shiksha Karmi is not found satisfactory then the probation period may be extended for one to two years thereafter their work shall be assessed after the end of the extended period. If their services are not found satisfactory their services shall be terminated.
Provided that the appointed Shiksha Karmi if does not obtain the prescribed educational qualification after five years of joining shall not be entitled for increments till he obtains the required qualification.
73
Schedule - II
xxx xxx xxx
xxx xxx xxx
xxx xxx xxx
Note :
2. In case of non availability of B.Ed. or. D.Ed. candidates the relaxation from educational qualification shall be assumed.
(Emphasis added)
11. All the petitioners who have been appointed after coming into force of the 2007 Niyam have availed the benefit of relaxation provided in note 2 to Schedule II mentioned above. They were, thus, appointed because sufficient number of candidates having B.Ed./D.Ed. qualification were not available.
12. The third set of Rules were promulgated in 2012 known as the Chhattisgarh Teacher (Panchayat) Cadre (Recruitment and Conditions of Service) Rules, 2012 (for short 'the 2012 Niyam'). Rule 8 of the 2012 Niyam provides for probation of a candidate appointed under the rules. The same is reproduced hereunder for ready reference :
8. Probation:- Every candidate selected to the post of Teacher (Panchayat) cadre by direct recruitment shall be appointed in a particular school for a period of two years on probation which may be extended upto 5 years. At the end of every year Appointment Authority shall assess the work of Teacher (Panchayat) cadre.
After the probation period of two years, on the basis of conduct and work of Teacher(Panchayat) cadre, the Panchayat may terminate the probation period. In case the work of Teacher (Panchayat) cadre is not found satisfactory then the probation period may be extended from one to three years. Thereafter their work shall be assessed after the end of the extended period. If there services are not found satisfactory their services shall be terminated:
74Provided that the appointed Teacher (Panchayat) cadre shall be entitled for increments only after the completion of probation period.
(Emphasis added)
13. By notification dated 19-11-2012 Note 2 (a) was inserted in the schedule to provide that if sufficient number of candidates having B.Ed. qualification are not available for the post of Lecturer (Panchayat) then relaxation can be granted, but such candidates have to acquire the qualification within a period of 3 years from the date of appointment.
14. Admittedly, all the petitioners appointed under the 2007 Niyam have been confirmed or regularized in the service upon successful completion of their probation period. Out of the confirmed/regularized candidates, all such who have completed 8 years of service before 6-5-2016 have been provided benefit of the State Government's circular dated 17-5-2013.
15. The contents of the circular dated 17-5-2013 are quoted below for ready reference :
छतत्तीसगढ़ शशासन पपचशायत एवप गशामत्तीण ववकशास ववभशाग, :: मपतशालय ::
महशानदत्ती भवन, नयशा रशायपपुर // आददेश// रशायपपुर, वदनशापक 17/05/2013 क्रमशापक, एफ 8-36/पपगशावववव/22-2/2013 :: रशाज्य शशासन एतदद दशारशा मपवतपररषदद कदे आददेश (आयटम क्रमशापक-78.2) वदनशापक 11 मई, 2013 कदे पररपशालन मम प्रददेश कदे गशामत्तीण कदेत ककी शशालशाओप मम 8 (आठ) वषर सदेवशा पपूणर कर चपुकदे वशकक (पपचशायत), सपवगर कदे कमर चशाररययों कको वदनशापक 01.05.2013 सदे शशासककीय वशककयों कदे समतपुल्य वनम्नशानपुसशार वदेतनमशान स्वत्तीककत करतशा हहह-
वशकक(पपचशायत) क्र. सपवगर वतर मशान वदेतनमशान पपुनरत्तीवकत वदेतनमशान 75 व्यशाख्यशातशा
1. रू 5300-150-8300 रू 9300-34,800+4300 (पपचशायत)
2. वशकक (पपचशायत) रू 4500-125-7000 रू 9300-34,800+4200 सहशायक वशकक
3. रू 3800-100-5800 रू 5200-20,200+2400 (पपचशायत) उपरकोक्त वदेतनमशान पर शशासककीय वशककयों कदे समतपुल्य भतदे ककी पशाततशा हकोगत्ती ।
2/- वशकक (पपचशायत) सपवगर ककी सदेवशाकशाल ककी गणनशा उनककी प्रथम वनयपुवक्त पर कशायर भशार गहण करनदे ककी वतथथ सदे ककी जशायदेगत्ती । पपुनरत्तीवकत वदेतन वनरशाररण कदे थलयदे वदनशापक 01.05.2013 ककी सस्थवत मम 8 (अशाठ) वषर ककी सपतकोषजनक सदेवशा पपूणर करनदे कदे उपरशापत प्रत्यदेक 2 (दको) वषर ककी पपूणर सदेवशा कदे थलयदे एक वशावषर क वदेतन वकवद्धि कशा वदेटदेज वदयशा जशायदेगशा । वदनशापक 01.05.2013 कदे पश्चशातद प्रत्यदेक वषर वशावषर क वदेतन वकवद्धि ददेय हकोगत्ती ।
3/- उक्त स्वत्तीककवत ववत ववभशाग कदे बपू.ओ. क्रमशापक 2343 वदनशापक 08.05.2013 दशारशा प्रदशान ककी गई हह ।
छतत्तीसगढ़ कदे रशाज्यपशाल कदे नशाम सदे तथशा आददेशशानपुसशार सहत्ती/-
(ददेवशाशत्तीष दशास) सवचव छतत्तीसगढ़ शशासन पपचशायत एवप गशामत्तीण ववकशास ववभशाग (Emphasis added)
16. In the year 2016 some Zila Panchayats and the Union representing Teachers (Panchayat) cadre moved representation seeking guidance as to whether such Teachers having not acquired B.Ed./D.Ed. qualification are still entitled for regularization. The State Government answered this query by issuing a circular dated 6-5-2016 which is under challenge in 76 some of the petitions. Referring to Rule 8 of the 2007 Niyam, it is mentioned in the second paragraph of the circular that such candidates who have not acquired the qualification within 5 years from the date of appointment will not be entitled for annual increment. In the last part of paragraph three, the circular says that Teachers (Panchayat) Cadre will be entitled for annual increment only upon completion of the probation period. It also says in third paragaph that relaxation is also provided under note 2 (a) inserted by notification dated 19-11-2012, however, the regularized candidates are required to obtain the qualification within 3 years, but the termination of a candidate can happen only upon unsatisfactory service during the period of probation. In the conclusion, the circular says that a candidate shall be entitled to be regularized only after acquisition of B.Ed./D.Ed. qualification, therefore, such of them who have not acquired this qualification are not entitled to be regularized or given benefit of annual increment or transfer.
17. In January, 2017 the Zila Panchayat, Janjgir-Champa made a communication to the Directorate (Panchayat) again seeking guidance as to whether untrained Teachers i.e. those who do not have the B.Ed./D.Ed. qualification are entitled to revised pay scale on completion of 8 years service. The letter dated 25-1-2017 by the Zila Panchayat to the Directorate (Panchayat) has also been filed by the petitioner in WPS No.3533 of 2017. According to the Chief Executive Officer, since Teachers (Panchayat) Cadre are getting the benefit of higher pay scale in accordance with the State Government's circular/rule but some of them have not acquired B.Ed./D.Ed. qualification, therefore, whether in view of the circular dated 6-5-2016 they are entitled to the benefit of revised pay scale. The Chief Executive Officer, Zila Panchayat, never sought any guidance as to the admissibility of increment to such candidates as the word 'increment' or ' vetanvriddhi' is not referred in the communication, however, the Commissioner-cum-Director, Directorate of Panchayat has issued the impugned communication dated 8-3-2017 addressed to the Chief Executive Officer, Zila Panchayat, Janjgir- Champa, endorsing the same to all the CEOs of Zila Panchayats and Janpad Panchayats of the State informing that when untrained Teachers 77 (Panchayat) Cadre are not entitled for annual increment and their period of probation cannot be concluded, therefore, on completion of 8 years service they are not entitled for the time pay scale/pay scale at par with the Government Teachers.
18. Assailing both the impugned letters, learned counsels appearing for the respective petitioners would argue that :
those petitioners who were already enjoying the benefit of time scale pay with increment, the same cannot be withdrawn or stopped without following the principles of natural justice;
the petitioners having already been confirmed/ regularized on successful completion of the period of probation and having been allowed the benefit of time scale pay/revised pay scale pursuant to the State Government's order dated 17-5-2013, which was issued by the State Government in the name of the Governor of the State of Chhattisgarh, based on a cabinet decision, the same cannot be withdrawn by communication from the office of the Commissioner- cum-Directorate (Panchayat) without there being any policy decision by the Cabinet; and on correct interpretation of Rule 8 and note appended to the Schedule II of the 2007 Niyam also the petitioners are entitled for the time scale pay/revised pay scale and increment.
19. Per contra, learned Dy. Advocate General appearing for the State, would read out the provisions contained in the 2007 Niyam and the 2012 Niyam to argue that :
the word 'increment' occurring in the proviso to Rule 8 of the 2007 Niyam would include revised pay scale 78 inasmuch as if a person is not entitled to increment he cannot expect to get the better package in the shape of revised pay scale;
the petitioners having obtained the appointment despite lacking qualification in terms of the Rules, they are governed under the proviso to Rule 8 and are estopped from claiming any better right than the one which flows from the Rules; and entitlement of increment and regularization are two different issues, therefore, despite having been confirmed or regularized the petitioners would not be entitled for increment or time scale pay/revised pay scale.
20. Having heard learned counsel appearing for the parties at length and having given anxious consideration to the issues brought before this Court, it follows that the 2007 Niyam allowed relaxation concerning acquisition of B.Ed./D.Ed. qualification in note 2 of Schedule II, however, proviso to Rule 8 provides that if any Shiksha Karmi fails to obtain the prescribed educational qualification after five years of joining, he shall not be entitled for increment till he obtains the required qualification. The main part of Rule 8 about the probation speaks of termination of service if service of Shiksha Karmi during the period of probation is not satisfactory. Thus, neither in the proviso nor in note 2 it is mandated that for not obtaining the required qualification the Shiksha Karmi can be terminated or would not be entitled for regularization. It is probably for this effect of the Rule, all the petitioners were confirmed or regularized at the end of their satisfactory completion of probation period even though they had not acquired the B.Ed./D.Ed. qualification by that time.
21. All such Shiksha Karmis who were already confirmed or regularized and were coming within the zone of consideration for availing the benefit of increment and time scale pay/revised pay scale in terms of the circular 79 dated 17-5-2013 were allowed the benefit and were getting advantage of the same for the last about three years.
22. Even under the 2012 Niyam relaxation for acquiring the qualification was incorporated by notification dated 19-11-2012 with condition that such candidates are required to attain the qualification within three years, however, the Rule does not provide for the consequences, if such appointee fails to attain the qualification. Even under the proviso to Rule 8 of the 2012 Niyam a candidate is entitled for increment only after completion of the probation period, which has not been interlinked with the issue of acquisition of qualification.
23. If the provisions contained in the 2007 Niyam and the 2012 Niyam are placed in juxtaposition, it is manifest that the 2012 Niyam makes a more beneficial provision for the Shiksha Karmis than the 2007 Niyam because under the 2007 Niyam the Shiksha Karmi will not be entitled for increment if he fails to acquire the qualification, but under the 2012 Niyam a Shiksha Karmi who is appointed even without the subject qualification by way of relaxation as per the notification amending the rules dated 19-11-2012, he will not loose the increment, which is admissible to him after satisfactory completion of probation period.
24. It is important to notice that under both the Rules relaxation is provided, however, under the 2012 Niyam consequence of non obtaining of the qualification within 3 years is not provided. On the other hand, under the 2007 Niyam a person who is not qualified is yet entitled to be confirmed/regularized but he will not get annual increment.
25. It is settled law that if the statute provides for some condition or requirement to be fulfilled within particular time, but it does not provide for consequence for not having fulfilled the condition, the provision is stated to be directory and not mandatory. Here it will be apt to refer to the observations made by the Supreme Court in U.P. State Electricity Board v. Shiv Mohan Singh and Another 1, wherein the Supreme Court while considering the case of Apprentice within the frame work of 1(2004) 8 SCC 402 80 Apprentices Act, 1961 held that by reason of non-registration of the contract of apprenticeship, the same does not become a nullity. If it is to be held that by reason of non-registration of such contract of apprenticeship the contract itself comes to an end, it would be detrimental to the interest of the apprentices, which would frustrate the object of the Act.
26. The Supreme Court further observed that the definition of 'apprentice' nowhere states that an apprentice with a view to obtain the benefits of the said Act must also be registered. It was then observed that no provision of the Act or the rules framed thereunder was brought to our notice to show that non-registration of the contract of apprenticeship or violation and/or neglect on the part of the employer to comply with the other provisions of the Act it would result in invalidation of the contract.
27. In the subject rules also, as found by this Court, the consequence of non acquisition of the qualification has not been provided. Thus, in view of the decision rendered by the Supreme Court in State Bank of Patiala and Others v. S.K. Sharma 2, if the appointing authority so desires, it can waive or ignore the issue of non acquisition of qualification and proceed to grant benefit of time pay scale/revised pay scale.
28. In U.P. State Electricity Board (supra) the Supreme Court held that it is now well-settled principle of law that if the language used in a statute is capable of bearing more than one construction, the true meaning thereof should be selected having regard to the consequences resulting from adopting the alternative constructions. A construction resulting in hardship, non-fulfillment of the purpose for which statute has been brought in force should be rejected and should be given that construction which avoids such results.
29. This Court has reached to the above conclusion because it is probably for this legal position, the State Government while issuing the circular dated 17-5-2013 did not put any embargo on a candidate to have the qualification of B.Ed./D.Ed. before being entitled to get the increment or 2(1996) 3 SCC 364 81 time scale pay/revised pay scale. Only requirement in the circular is that the appointee should complete 8 years of satisfactory service on a particular cadre for being entitled to get the revised pay scale.
30. It is useful to refer the law laid down by the Supreme Court in P.T. Rajan v. T.P.M. Sahir and Others 3, wherein it is held that a statute, as is well known, must be read in the text and context thereof. Whether a statute is directory or mandatory would not be dependent on the user of the words "shall" or "may". Such a question must be posed and answered having regard to the purpose and object it seeks to achieve.
31. The documents placed before this Court (in form of compilation) would depict that the circular dated 17-5-2013 was issued pursuant to a cabinet decision and was expressed to have been issued by order and in the name of the Governor of the State of Chhattisgarh whereas the present impugned communications dated 8-3-2017 or 6-5-2016 have been issued either by the Directorate (Panchayat) or the Secretary to the Government of Chhattigarh, Department of Panchayat, but have not been expressed to be issued by order and in the name of the Governor or pursuant to any cabinet decision. The circular dated 17-5-2013 would, thus, stand on an improved legal pedestal and the benefit arising therefrom cannot be nullified, diluted or withdrawn. If the Government desires to withdraw the benefit flowing from the said circular, the decision should be taken in the same manner and not in form of any clarification by a communication, which is legally and legislatively inferior.
32. On this score, I may profitably refer to the decisions rendered by the Supreme Court in Gullapalli Nageswara Rao and Others v. Andhra Pradesh State Road Transport Corporation and Another 4, State of Bihar and Others v. Kripalu Shankar and Others 5 and Jaipur Development Authority and Others v. Vijay Kumar Data and Another 6, wherein it is succinctly held that the executive decision of the Government has to be expressed in the name of the Governor, therefore, 3(2003) 8 SCC 498 4AIR 1959 SC 308 5(1987) 3 SCC 34 6(2011) 12 SCC 94 82 the communications dated 6-5-2016 & 8-3-2017 are neither the executive decision of the Government nor they would be treated at par with the circular dated 17-5-2013.
33. Even if it is true that the circular dated 17-5-2013 was not dealing with an issue as to whether the revised pay scale would be admissible to a non B.Ed./D.Ed. appointee or not, by necessary implication, such facility should be deemed to have been automatically extended to the concerned appointee because they were already confirmed in the service, and there is no express exclusion of non B.Ed./D.Ed. teachers for extending the benefit. Even in the letter dated 6-5-2016 it is clearly mentioned in the last two lines of para 3 that the employees belonging to Teacher (Panchayat) cadre are entitled to annual increment after successful completion of the period of probation, which all the petitioners have already completed and express orders to this effect have been issued by each of the Chief Executive Officer. Once having said that upon successful completion of probation they will be entitled for annual increment, the letter dated 6-5-2016 makes the contradictory concluding remark that such Shiksha Karmis who have not acquired B.Ed./D.Ed. qualification shall not be entitled to regularization or annual increment. As a matter of fact, the communication dated 6-5-2016 is contrary to the Niyam, 2007 because the said Niaym nowhere provides that the appointee shall be confirmed only after obtaining the qualification of B.Ed./D.Ed.
34. There appears to be anomaly in para 3 and the concluding para of this letter and otherwise also, it is a settled proposition in service jurisprudence that an employee whose services are confirmed or regularized upon successful completion of period of probation is always held entitled to the pay scale or all such benefits which the Government has sanctioned for the post. Moreover, once having allowed the benefit to all such petitioners, the same cannot be withdrawn without following the principles of natural justice.
8335. I may profitably refer to the decision of the Supreme Court rendered in O.P. Gupta v. Union of India and Others 7, wherein it is held that when the prejudicial order is made to deprive the Government servant of his increment, the Government has the duty to hear the concerned Government servant before any order is made against him. There has to be an objective consideration and assessment of all the relevant facts and circumstances. There is always 'the duty to act judicially' whenever the rules of natural justice are applicable. There is, therefore, the insistence upon the requirement of a 'fair hearing'.
36. It is a trite law that no order causing civil consequences can be passed, without observing the rules of natural justice. The Supreme Court in State of Punjab & Ors. v. Senior Vocational Staff Masters Association & Ors. 8 held thus in paras 20 & 21 :
20. It is by now well settled that no orders causing civil consequences can be passed, without observing rules of natural justice as it was held in Bhagwan Shukla v. Union of India & Ors. (AIR 1994 SC 2480) wherein it was held as under:
"3. We have heard learned counsel for the parties. That the petitioner's basic pay had been fixed since 1970 at Rs, 190 p.m. is not disputed. There is also no dispute that the basic pay of the appellant was reduced to Rs.181 p.m. from Rs.190 p.m. in 1991 retrospectively w.e.f. 18.12.1970. The appellant has obviously been visited with civil consequences but he had been granted no opportunity to show-cause against the reduction of his basic pay. He was not, even put on notice before his pay was reduced by the department and the order came to be made behind his back without following any procedure known to law. There, has, thus, been a flagrant violation of the 7(1987) 4 SCC 328 8AIR 2017 SC 4072 84 principles of natural justice and the appellant has been made to suffer huge financial loss without being heard. Fair play in action warrants that no such order which has the effect of an employee suffering civil consequences should be passed without putting the concerned to notice and giving him a hearing in the matter. Since, that was not done, the order (memorandum) dated 25.7.1991, which was impugned before the Tribunal could not certainly be sustained and the Central Administrative Tribunal fell in error in dismissing the petition of the appellant. The order of the Tribunal deserves to be set aside. We, accordingly, accept this appeal and set aside the order of the Central Administrative Tribunal dated 17.9,1993 as well as the order (memorandum) impugned before the Tribunal dated 25.7.1991 reducing the basic pay of the appellant From Rs.190 to Rs.181 w.e.f. 18.12.1970."
21. The order dated 16.07.2003 came to be made behind the back of vocational masters without following any procedure known to law. Thus, there has been a flagrant violation of the principles of natural justice and the respondents had been made to suffer huge financial loss without being heard. Fair play in action warrants that no such order which has the effect of an employee suffering civil consequences should be passed without putting the concerned to notice and giving him a hearing in the matter.
37. In the cases at hand, most of the petitioners have been granted the benefit of revised pay scale and increment, however, the same is sought to be withdrawn pursuant to the impugned communications, therefore, the same could not have been done without following the principles of natural justice, apart from the fact that the circulars are contrary to the Rules.
8538. Even if it is the settled law that there can be different pay scales on the basis of qualification and untrained teachers may be allowed lower pay scale than the trained teachers, as held by the Supreme Court in Hukum Chand Gupta v. Director General, Indian Council of Agricultural Research and Others 9, such prescription of different pay scale has to be made by a statutory instrument and not by issuing clarificatory communication. As already discussed, even the said clarification communication nullifies or withdraw the benefit of circular dated 17-5- 2013, which was issued on the basis of a cabinet decision and was, thus, an executive action of the Government, which is as good as a statutory prescription.
39. The circular dated 17-5-2013 provides benefit of revised pay scale/time pay scale and increment to the Shiksha Karmis/ Teachers (Panchayat) cadre on personal basis and it is not conditioned on obtainment of any particular qualification. It neither amounts to functional or regular promotion, but only grants benefit of some pay scale, which is not linked to the qualification.
40. In Hukum Chand Gupta (supra) the Supreme Court held thus at para 16 :
16. The Assured Career Progression Scheme for the civilian employees was introduced on the recommendations of the Vth Central Pay Commission. It was introduced with a view to provide a 'Safety Net' to deal with problems of genuine stagnation and hardship faced by the employees due to lack of adequate promotional avenues. Under this scheme, it was decided to grant two financial upgradations on completion of 12 years and 24 years of regular service respectively. It was further provided that isolated posts in Group A, B, C and D categories which have no promotional avenues shall also qualify for similar benefits. Grant of financial upgradations under the ACP Scheme was, however, made subject to the conditions mentioned in 9(2012) 12 SCC 666 86 Annexure-I of Office Memorandum No.35034/1/97-Estt(D) dated 9th August, 1999. The conditions in Annexure-I indicate that ACP Scheme envisages only a placement in the higher pay-scale/grant of financial benefits (through financial upgradation). This is given to the Government servant concerned on personal basis only. It neither amounts to functional/regular promotion nor requires creation of new posts for the purpose. The aforesaid clarification makes it abundantly clear that the financial upgradation was granted to Shri Madan strictly inconformity with the aforesaid scheme. Therefore, the objections raised by the appellant were without any basis and wholly misconceived.
(Emphasis added)
41. It would, thus, follow that when grant of revised pay scale/ time scale pay and increment is on personal basis but is not designed or linked with the performance of the candidate to bring it at par with promotion and the candidate is only required to render the particular length of service, the obtainment of a particular qualification is irrelevant. It is precisely for this reason, the circular dated 17-5-2013 has not linked the benefit being admissible to the Teacher (Panchayat) cadre of having a particular qualification.
42. I am not impressed with the submission made by the learned counsel appearing for the State that the word 'increment' would include pay scale. They are two different concept of service jurisprudence. The annual increment is paid or made admissible even to an ad hoc employee. I may also notice the meaning of the word 'increment' explained by the Supreme Court in State Bank of India v. Presiding Officer, Central Government Labour Court, Dhanbad and Another 10 holding that an increment is in the same scale while a promotion is from one scale to a higher scale. A promotion from a lower grade to a higher grade, though both the grades may be in the same cadre, is not an 10AIR 1972 SC 2189 87 increment or increments by way of special promotion. Thus use of the word "special" would itself show that what is contemplated is advance increments in the same grade. It would, thus, naturally follow that grant of pay scale is the beginning to which an increment is added, which may or may not be granted to a particular pay scale, therefore, it would not mean that pay scale and increment are one and the same,
43. It is well settled principle of interpretation that the statute has to be read as it is and Court should not add or subtract or read any words into the statute which is not provided, therefore, if the legislature has consciously used the word 'increment' in the proviso to Rule 8 of the 2007 Niyam as well as the 2012 Niyam, this Court is not entitled to read the word 'increment' as pay scale so as to put the petitioners in a more disadvantageous position than the one contemplated by the legislature. Court is not entitled to snatch away the benefit admissible to an employee under the Rules by process of interpretation by doing violence to the language used by the legislature.
44. Now I shall consider the alternative submission made by the learned Dy.
Advocate General that in view of language employed under the proviso to Rule 8 that upon non achieving the required qualification a candidate is not entitled to get any increment, therefore, denial of increment flows from the Rules, and is not illegal.
45. While the language says so, it is to be considered that most of the petitioners have been allowed the benefit of increment which has now been taken away without giving any opportunity of hearing, therefore, this aspect of the matter has to be considered afresh by the State Government after providing opportunity of hearing to the concerned petitioners.
46. In the result, all the writ petitions are disposed of in the following terms :
1) Such Teachers (Panchayat) cadre who were already granted the benefit of time scale pay/revised pay scale and annual increment in terms of the circular dated 17-5-2013 are held entitled 88 to the pay scale/revised pay scale. Accordingly, the action of bringing them lower in the pay scale is quashed.
2) The issue about the petitioners' entitlement to get increment shall be considered afresh by the State Government within a period of 3 months from today. Before taking decision in the matter, the State Government shall hear the petitioners or some of them in the representative capacity. It is made clear that till the issue concerning entitlement of increment is decided, such petitioners who were already enjoying the benefit of increment, shall continue to get the same, which shall remain subject to the decision taken by the State Government in this regard.
3) Such petitioners who have completed 8 years of service and have already been confirmed/ regularized are held entitled to time pay scale/ revised pay scale, however, their entitlement to get increment shall automatically be considered when the State Government takes a decision in respect of such candidates who were already granted the benefit of increment. In the event the State Government decides to grant increment to the candidates, who were already paid the increment, this batch of petitioners will also be entitled for increment without requiring them to move afresh before this Court.
4) Such petitioners who were appointed under the 1997 Niyam when there was no condition of having B.Ed./D.Ed. qualification are held entitled to the revised pay scale/time pay scale as well as increment and the impugned action withdrawing the said benefits from such petitioners is quashed. They shall continue to get all the benefits, which they were enjoying just before issuance of the impugned communications.
Sd/-
Judge Prashant Kumar Mishra Gowri/Akhilesh