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State of Odisha - Section

Section 58 in The Orissa Veterinary Council Rules, 1997

58. Financial limit of Registrar.

- The Registrar shall have the power to sanction expenditure on miscellaneous and contingent nature up to an amount not exceeding Rs. 500 (Five hundred rupees) in each case. Expenditure in excess of that amount shall require the sanction of the President.