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Patna High Court - Orders

Sunil Kumar vs Union Of India on 16 January, 2024

Author: Mohit Kumar Shah

Bench: Mohit Kumar Shah

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.8011 of 2022
                 ======================================================
                 Sunil Kumar son of Bideshi Paswan, resident of Village-Parariya, P.S.-
                 Nardiganj, District-Nawada.

                                                                            ... ... Petitioner/s
                                                   Versus
           1.    Union of India through the Secretary, Ministry of Defence, New Delhi.
           2.    The Inspector General Boarder Security Force North Bengal Head Quarters
                 North Frontier Boarder Security Force Kadamtala, Darjeeling (West
                 Bengal).
           3.    The Commandant 194 BN BSF PO-Kadamtala, District-Darjeeling, West
                 Bengal.
           4.    The Commandant 09 BN BSF (NDRF), Bihta, Patna.
           5.    The Commandant BSF Training Centre for Basic Recruitment Training West
                 Bengal.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :        Mr.Sanjay Prasad, Advocate
                 For the Respondent/s   :        Mr.Tarkeshwar Nath Thakur, CGC
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
                                       ORAL ORDER

2   16-01-2024

1. The present writ petition has been filed seeking the following relief(s):-

"1 That this is an application for issuance of a writ in the nature of Mandamus or any appropriate writ's order's direction's commanding the Respondents for direction the respondents:-

(I) For appointment to the petitioner on the post of Constable (GD) 2010 in the light of final result of candidates belongs to Bihar & Orissa States found fit for the post of constable (GD) -2010 during 2nd Phase medical examination conducted at Patna High Court CWJC No.8011 of 2022(2) dt.16-01-2024 2/2 BSF CAMPUS Khagra (Bihar) 13th to 22nd April 2011 .Name of the applicant is at serial no 131 bearing Roll no 661259116."

2. The learned counsel for the petitioner seeks not to press the present writ petition, however, seeks liberty on behalf of the petitioner to approach the respondent-authorities for redressal of his subsisting grievances, if any. Liberty so sought is granted.

3. The present writ petition stands dismissed as not pressed.

(Mohit Kumar Shah, J) Saurav/-

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