Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in The Indian Supply Service (Group `A') Rules, 2017

8. Seniority.

(1)The relative seniority of the members of the Service shall be in accordance with the relative seniority in their respective grades as already determined before the commencement of these rules:Provided that if the seniority of any such member had not been determined before the commencement of these rules, it shall be determined by the cadre controlling authority in accordance with the general orders or instructions on seniority issued by the Central Government from time to time.
(2)The seniority of persons recruited to the Service after the initial constitution shall be determined in accordance with the general instructions issued by the Central Government in the matter from time to time.
(3)In cases not covered by sub-rules (1) and (2) seniority shall be determined by the Central Government in consultation with the Commission.