Section 50(2)(d) in The Orissa Registration Rules, 1988

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(2)(d) in The Orissa Registration Rules, 1988

(d)It has been held that exemption from personal appearance in a registration office on account of "bodily infirmity" under Section 38 also covers the case of those who are temporarily disabled by illness.

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State of Odisha - Subsection

Section 50(2)(d) in The Orissa Registration Rules, 1988