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State of Maharashtra - Section

Section 30 in Poona University Act, 1974

(30)[ "Teacher" means a full time professor, Associate professor, Reader, Lecturer, Demonstrator, Tutor, Master of Method or Director of Physical Education, if any in any conducted, constituent or affiliated College or recognised institution in the University, and includes any other persons, imparting instruction or guiding research, whether serving full time part time or in an honorary capacity, who are designated to be Teachers by the Statutes made on the recommendation of the Academic Council : [Substituted by Maharashtra 2 of 1971.]Provided that, any such Statutes may also declare that any class of persons, whether serving full time or part time or in an honorary capacity, shall not be Teachers for the purposes of this Act];