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Delhi High Court - Orders

M2K Entertaninment Pvt Ltd & Anr vs North Delhi Metro Mall Pvt Ltd & Anr on 1 February, 2024

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~22
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(I) (COMM.) 342/2023 & CCP(O) 93/2023, I.A. 21523/2023
                                                I.A. 24518/2023, I.A. 782/2024, I.A. 812/2024, I.A. 825/2024

                                                M2K ENTERTANINMENT PVT LTD & ANR.                                                   ..... Petitioners
                                                                                      Through:                Mr. Sanjeev Sidhwani, Sr. Advocate
                                                                                                              with Mr. Amit Agarwal, Mr. Saurabh
                                                                                                              Kumar and Mr. Gaurav Sidhwani,
                                                                                                              Advocates.
                                                                                      versus

                                                NORTH DELHI METRO MALL PVT LTD & ANR.
                                                                                                                                  ..... Respondents
                                                                                      Through:                Mr. Amit Sibal, Sr. Advocate with
                                                                                                              Mr. Hardeep Sachdeva, Mr. Abhishek
                                                                                                              Awasthi, Mr. Kamal Shankar, Mr.
                                                                                                              Pradyumna Sharma, Ms. Swati
                                                                                                              Sharma, Mr. Arjun Narang, Ms. Naaz
                                                                                                              Ahmed and Mr. Darpan Sachdeva,
                                                                                                              Advocates for respondent No.1.
                                                                                                              Mr. Akhil Sachar and Ms. Sunanda
                                                                                                              Tulsyan, Advocates for r-2.
                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                                      ORDER

% 01.02.2024 Re-notify on 04th April 2024.

Interim order(s) to continue till the next date of hearing.

ANUP JAIRAM BHAMBHANI, J FEBRUARY 1, 2024 V.Rawat This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2024 at 20:58:57