Delhi High Court - Orders
M2K Entertaninment Pvt Ltd & Anr vs North Delhi Metro Mall Pvt Ltd & Anr on 1 February, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 342/2023 & CCP(O) 93/2023, I.A. 21523/2023
I.A. 24518/2023, I.A. 782/2024, I.A. 812/2024, I.A. 825/2024
M2K ENTERTANINMENT PVT LTD & ANR. ..... Petitioners
Through: Mr. Sanjeev Sidhwani, Sr. Advocate
with Mr. Amit Agarwal, Mr. Saurabh
Kumar and Mr. Gaurav Sidhwani,
Advocates.
versus
NORTH DELHI METRO MALL PVT LTD & ANR.
..... Respondents
Through: Mr. Amit Sibal, Sr. Advocate with
Mr. Hardeep Sachdeva, Mr. Abhishek
Awasthi, Mr. Kamal Shankar, Mr.
Pradyumna Sharma, Ms. Swati
Sharma, Mr. Arjun Narang, Ms. Naaz
Ahmed and Mr. Darpan Sachdeva,
Advocates for respondent No.1.
Mr. Akhil Sachar and Ms. Sunanda
Tulsyan, Advocates for r-2.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 01.02.2024 Re-notify on 04th April 2024.
Interim order(s) to continue till the next date of hearing.
ANUP JAIRAM BHAMBHANI, J FEBRUARY 1, 2024 V.Rawat This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2024 at 20:58:57