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Supreme Court - Daily Orders

Karnataka State Plastic Association vs State Of Karnataka And Ors Department Of ... on 2 February, 2018

     ITEM NO.75                            REGISTRAR COURT. 1                         SECTION XVII

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MR. KAPIL MEHTA

     IA 42786/2017,42788/2017, in Civil Appeal                         No(s).       9197/2017

     KARNATAKA STATE PLASTIC ASSOCIATION                                            Appellant(s)

                                                            VERSUS

     STATE OF KARNATAKA AND ORS DEPARTMENT OF FOREST ENVIRONMENT AND
     ECOLOGY & ORS.                                     Respondent(s)

     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     42786/2017 FOR STAY APPLICATION ON IA 42788/2017)
     WITH
     C.A. No. 18313/2017 (XVII)
     (IA No.105942/2017-CONDONATION OF DELAY IN FILING and IA
     No.105950/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.105948/2017-STAY APPLICATION and IA
     No.105945/2017-CONDONATION OF DELAY IN REFILING)

     Date : 02-02-2018 These matters were called on for hearing today.


     For Appellant(s)
                                          Mr. K.V. Muthu Kumar, Adv.
                                          Mr. Kundan Kumar Mishra, AOR

     For Respondent(s)
                                          Ms. Manju Jetley, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos.1 to 6 have been duly served in both the matters.

Statement of case may be filed within the stipulated period.

Registry to process the matter for listing before the Signature Not Verified Hon'ble Court, as per rules.

Digitally signed by RUPAM DHAMIJA Date: 2018.02.06 11:10:05 IST Reason:

KAPIL MEHTA Registrar 2.2.2018 rd