Supreme Court - Daily Orders
Karnataka State Plastic Association vs State Of Karnataka And Ors Department Of ... on 2 February, 2018
ITEM NO.75 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
IA 42786/2017,42788/2017, in Civil Appeal No(s). 9197/2017
KARNATAKA STATE PLASTIC ASSOCIATION Appellant(s)
VERSUS
STATE OF KARNATAKA AND ORS DEPARTMENT OF FOREST ENVIRONMENT AND
ECOLOGY & ORS. Respondent(s)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
42786/2017 FOR STAY APPLICATION ON IA 42788/2017)
WITH
C.A. No. 18313/2017 (XVII)
(IA No.105942/2017-CONDONATION OF DELAY IN FILING and IA
No.105950/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.105948/2017-STAY APPLICATION and IA
No.105945/2017-CONDONATION OF DELAY IN REFILING)
Date : 02-02-2018 These matters were called on for hearing today.
For Appellant(s)
Mr. K.V. Muthu Kumar, Adv.
Mr. Kundan Kumar Mishra, AOR
For Respondent(s)
Ms. Manju Jetley, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 6 have been duly served in both the matters.
Statement of case may be filed within the stipulated period.
Registry to process the matter for listing before the Signature Not Verified Hon'ble Court, as per rules.
Digitally signed by RUPAM DHAMIJA Date: 2018.02.06 11:10:05 IST Reason:KAPIL MEHTA Registrar 2.2.2018 rd