National Green Tribunal
Niranjan Bagchi vs State Of Uttarakhand on 17 October, 2023
Item No.04 (Court No. 2)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Physical Hearing with Hybrid VC Option)
Original Application No.417/2022
Niranjan Bagchi ...Applicant
Versus
State of Uttarakhand ...Respondents
Date of hearing: 17.10.2023
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER
Applicant: None.
Respondents: Mr. Rahul Verma, Addl. Advocate General and Mr.
Kaushal Gautam, Advocate for respondents no. 1, 2 and
5 (through VC).
Mr. Mukesh Verma, Advocate for respondents no. 3
(through VC).
Mr. Aman Rab, Advocate for respondent no. 4-
Commissioner, Municipal Corporation, Dehradun
(through VC).
Application is registered based on a letter Petition received by Post.
ORDER
1. Mr. Rahul Verma, Addl. Advocate General for respondents no. 1, 2 and 5 seeks time for filing of Action Taken Report in compliance of orders passed by this Tribunal.
2. Action Taken Report be filed by respondents no. 1, 2 and 5 within three months by email at [email protected] preferably in the form of searchable PDF/OCR Supported PDF and not in the form of Image PDF/Word file.
O. A. No. 417/2022 Niranjan Bagchi Vs. State of Uttarakhand -2-
3. List the matter for further consideration on 06.02.2024.
Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM October 17th, 2023 AG