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State of Gujarat - Section

Section 23 in C.U. Shah University First Statutes 2013

23. Accreditation of University.

- The University shall obtain accreditation from the NAAC within five years of its establishment and such other regulating bodies of Government of India which are connected with the courses taken up by the University and inform the State Government about the grade provided to the University. The University shall get renewed such accreditation from time to time.