Bombay High Court
Wasim Ishaque Shaikh And Anr vs Zahurahmed Ebrahim Seedat And Anr on 29 July, 2022
Author: Prakash D. Naik
Bench: Prakash D. Naik
23-WP-397-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 397 OF 2020
WITH
INTERIM APPLICATION NO. 1035 OF 2020
Wasim Ishaque Shaikh And Anr. ...Petitioners
Versus
Aileen Darabshaw Mistry
D/o. Late Ketty Darabshaw Mistry And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 398 OF 2020
WITH
INTERIM APPLICATION NO. 1036 OF 2020
Wasim Ishaque Shaikh And Anr. ...Petitioners
Versus
Zahurahmed Ebrahim Seedat And Anr. ...Respondents
....
None for the Petitioners.
Mr. Nitesh Acharye i/by Mr. Altaf Khan, Advocate for Respondent No.1.
Mr. S. R. Agarkar, APP for the Respondent - State.
....
CORAM : PRAKASH D. NAIK, J.
DATE : 29th JULY, 2022. PER COURT:
1. None appears for the Petitioners. Stand over to 11 th August, 2022.
2. Interim relief granted earlier shall continue to operate till the next date.
3. Intimation about the next date of hearing be given to the learned Advocate for the petitioners.
(PRAKASH D. NAIK, J.) Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR Sajakali Jamadar 1 of 1 Date:
JAMADAR 2022.07.30 12:43:34 +0530