Section 50(1)(d) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

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State of Chattisgarh - Subsection

Section 50(1)(d) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(d)with the sanction of the Chancellor, make such appointments as may be necessary to enable this Act or any part thereof to be brought into operation; and

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State of Chattisgarh - Subsection

Section 50(1)(d) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987