Section 13 in Maharashtra Forest Produce (Regulation of Trade) Act, 1969
13. Delegation of powers.
- The State Government may by order, in the Official Gazette delegate any of its powers or functions under this Act or the rules made thereunder to any officer or authority not below the rank of an Assistant Conservator of Forests who shall exercise or perform the same subject to such conditions and restrictions as the State Government may specify in the order.
