Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Entire Act] Union of India - Section Section 154 in Finance Act, 2012 154. Amendment of Seventh Schedule to At 18 if 2005. - The Seventh Schedule to die Finance Act, 2005 shall be amended in the manner specified in die Tenth Schedule.
