Jammu & Kashmir High Court - Srinagar Bench
Dawood Ibrahim vs Union Territory Of J And K And Anr on 26 February, 2024
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
S. No. 155
Regular
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) 64/2023
DAWOOD IBRAHIM
...Petitioner(s)/Appellant(s)
Through: None
Vs
UNION TERRITORY OF J AND K AND ANR ...Respondent(s)
Through: None
CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
26.02.2024 None present. Await appearance. Adjourned.
List again on 22.03.2024.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 26.02.2024 AAMIR