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Jammu & Kashmir High Court - Srinagar Bench

Dawood Ibrahim vs Union Territory Of J And K And Anr on 26 February, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                      S. No. 155
                                                                      Regular


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR

                                  WP(Crl) 64/2023

  DAWOOD IBRAHIM
                                                    ...Petitioner(s)/Appellant(s)

   Through: None

                                        Vs
  UNION TERRITORY OF J AND K AND ANR                             ...Respondent(s)

   Through: None

  CORAM:
  HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                       ORDER

26.02.2024 None present. Await appearance. Adjourned.

List again on 22.03.2024.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 26.02.2024 AAMIR