Rajasthan High Court - Jaipur
Shahida Alam W/O Solat Alam B/C ... vs State Of Rajasthan Through Pp on 8 July, 2022
Author: Chandra Kumar Songara
Bench: Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 5315/2018
Shahida Alam W/o Solat Alam
----Petitioner
Versus
State Of Rajasthan Through Pp
----Respondent
For Petitioner(s) : Ms. Megha Sharma on behalf of
Mr. Anil Kumar Upman
For Respondent(s) : Mr. Yashwant Kankhediya, Public
Prosecutor
HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 08/07/2022 There is a request for an adjournment on behalf of learned counsel for the petitioner.
List after three weeks, as prayed. Interim order, if any, to continue.
(CHANDRA KUMAR SONGARA),J Satyendra/67 (Downloaded on 25/12/2022 at 01:32:40 AM) Powered by TCPDF (www.tcpdf.org)