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Rajasthan High Court - Jaipur

Shahida Alam W/O Solat Alam B/C ... vs State Of Rajasthan Through Pp on 8 July, 2022

Author: Chandra Kumar Songara

Bench: Chandra Kumar Songara

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 5315/2018

                                    Shahida Alam W/o Solat Alam
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan Through Pp
                                                                                                       ----Respondent


                                   For Petitioner(s)             :    Ms. Megha Sharma on behalf of
                                                                      Mr. Anil Kumar Upman
                                   For Respondent(s)             :    Mr. Yashwant Kankhediya, Public
                                                                      Prosecutor



HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 08/07/2022 There is a request for an adjournment on behalf of learned counsel for the petitioner.

List after three weeks, as prayed. Interim order, if any, to continue.

(CHANDRA KUMAR SONGARA),J Satyendra/67 (Downloaded on 25/12/2022 at 01:32:40 AM) Powered by TCPDF (www.tcpdf.org)