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[Cites 0, Cited by 1] [Section 36(2)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(2)(c) in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965

(c)the general conditions governing admission of regular and private candidates for the final examination, and any particular conditions regarding attendance and character on the fulfilment of which a candidate shall have a right to be admitted to and to appear at any such examination;