Section 188 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
188. Block grant.
- The State Government shall give every year to each Panchayat Samiti through the Zilla Parishad of the District in which the Block is situate, a grant or grants for carrying out such works and development schemes of such types as the State Government may specify in this behalf, regard being had to the subject enumerated in the Second Schedule.
