Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 87 in Maharashtra Cinemas (Regulation) Rules, 1966

87. Permission for building.

- No person shall put up any building or structure or convert existing premises for being used as a cinema except with the previous permission in writing of the licensing authority.