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State of Tamilnadu - Section

Section 9 in Tamil Nadu Lokayukta Rules, 2018

9. Meetings of Search Committee.

(1)The Search Committee shall hold its meetings at such places in Chennai as may be decided by the Chairperson of the Search Committee.
(2)The notice for meeting shall be issued in such manner so as to reach the Chairperson and Members of the Search Committee at least three days in advance.