Madhya Pradesh High Court
Vijay Jatav vs Prem Kushwah on 7 September, 2021
Author: Anand Pathak
Bench: Anand Pathak
1 MCRC-32927-2021
The High Court Of Madhya Pradesh
MCRC-32927-2021
(VIJAY JATAV Vs PREM KUSHWAH AND OTHERS)
1
Gwalior, Dated : 07-09-2021
Shri R.K. Shrivastava, learned counsel for the petitioner.
Shri Kuldeep Singh, learned PP for the respondent/State.
At the outset, learned counsel for the petitioner informed this court that purpose of filing of this petition is over, therefore, it has rendered infructuous.
Prayer noted.
Petition stands dismissed as rendered infructuous.
(ANAND PATHAK) JUDGE Rashid Digitally signed by RASHID KHAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=23377d7d214c811801fc322b576ca4ed1954237f6324416af3985b5e9940ed42, pseudonym=D0D045404B6F6AB1225B3600B86B72153386BADD, serialNumber=111CC474A72B078DC9A89F3CB13BB668FD8E0E91BEDA3CB721BBD836D768B09C, cn=RASHID KHAN Date: 2021.09.08 10:38:43 +05'30'