Supreme Court - Daily Orders
State Of U.P. Thr. Secretary Urban Land ... vs S.B.A. Bhatti (Seth Bashir Ahmad ... on 25 August, 2015
Author: Chief Justice
Bench: Chief Justice, Dipak Misra
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.2210 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO.10590 OF 2013
STATE OF UTTAR PRADESH THROUGH
SECRETARY URBAN LAND CEILING
AND ORS. ..PETITIONER(S)
VERSUS
S.B.A. BHATTI
(SETH BASHIR AHMAD BHATTI) ..RESPONDENT(S)
O R D E R
There is a delay of 607 days in filing the review petition which has not been satisfactorily explained. Even otherwise, we have carefully gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, therefore, dismissed both on the ground of delay as well as on merits.
...........CJI.
(H.L. DATTU) .............J. (DIPAK MISRA) NEW DELHI, AUGUST 25, 2015.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.08.27 17:19:14 IST Reason: CHAMBER MATTER NO.5 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO.2210 OF 2015 IN SPECIAL LEAVE PETITION (C) NO.10590 OF 2013 STATE OF UTTAR PRADESH THROUGH SECRETARY URBAN LAND CEILING AND ORS. ..PETITIONER(S) VERSUS S.B.A. BHATTI (SETH BASHIR AHMAD BHATTI) ..RESPONDENT(S) (with appln. (s) for c/delay in filing review petition and office report) Date : 25/08/2015 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DIPAK MISRA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order is placed on the file)