Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Goa - Subsection Section 48(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (6)He/She shall brief the candidates about the schedule of punishment for using unfair means in examinations.
