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State of Himachal Pradesh - Section

Section 57 in Himachal Pradesh Societies Registration Act, 2006

57. Power to exempt.

- The State Government may by an order in writing,-
(a)exempt any Society or class of Societies from the application of any of the provisions of this Act or the rules made thereunder; and
(b)direct that any such provisions shall apply to such Society or class of Societies to such extent as may be specified in the order.