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[Cites 0, Cited by 1] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(2)Any dispute or difference arising between a Member and the Managing Committee of a Water Users' Association or between two or more Water Users' Associations shall be determined by the managing Committee of the Distributory Committee.