Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(1) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010 (1)A member of the Service shall be liable to serve under the Government at any place whether within or outside the State of Haryana.
