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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Uttar Pradesh - Subsection

Section 107(6) in The U.P. Fundamental Rules

(6)In the case of Store-keepers and Assistant Store keepers in the Hydro-Electric Grid, who have to take over charge of stores and stocks, the relieving government servant will be treated as on duty until the transfer is completed, provided that the period spent in taking over charge is not regarded by the Head of the Department concerned to be excessive, and their pay will be regulated in accordance with para (3) above.