Section 11N(2)(i) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 11N(2)] [Section 11N] [Entire Act]

Union of India - Subsection

Section 11N(2)(i) in Income Tax Rules, 1962

(i)Sitting fee of Rs. 16000 per day for attending a meeting of the National Committee or any Subordinate Committee set up by the Chairman of the National Committee. However, sitting fee would not be payable where applications are considered by circulation or when a member is on tour.

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Union of India - Subsection

Section 11N(2)(i) in Income Tax Rules, 1962