Section 5(xviii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(xviii)to co-operate with any other organization in the matter of education, training and research in law, justice, social development and allied subjects for such purposes as may be agreed upon on such terms and conditions as the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] may from time to time determine;
