Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Punjab Fisheries Act, 1914 1. Title and extent. (1)This act may be called the Punjab Fisheries Act, 1914.(2)It extends to the whole of [Punjab.] [Substituted by A.O. 1950, for 'East Punjab'.]
