Section 1 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006
1. Short title, extent and commencement.
(1)This Act may be called the Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006.(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall be deemed to have come into force with effect on and from the 21st November, 2005.
