Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(1)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)apply to Director (Administration) in form 19 after the date of his retirement;