Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(4) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964 (4)In the event of a licence being lost or destroyed a duplicate shall be issued by the issuing authority on payment of one rupee.
