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Calcutta High Court

W.B.Precision Engineering Solution ... vs Supreme Technology on 19 December, 2014

Author: Biswanath Somadder

Bench: Biswanath Somadder

ORDER SHEET

                           CA No.750 of 2014
                           CP No.738 of 2014
                       IN THE HIGH COURT AT CALCUTTA
                        Original Jurisdiction


                                    W.B.PRECISION ENGINEERING SOLUTION PVT. LTD.
                                              AND
                                        SUPREME TECHNOLOGY



      BEFORE:
      The Hon'ble JUSTICE BISWANATH SOMADDER

Date : 19th December, 2014.

Mr. S. Saha, Mr. T. Khan, Advocates for the applicant.

Ms. Dipika Basu, Adv. for the company. The Court : After considering the submissions made by the learned advocate for the applicant/petitioner and upon perusing the application for condonation of delay, it appears that sufficient cause has been shown to explain the delay in filing the restoration application and as such the delay is condoned. The application for condonation of delay, being C.A.750 of 2014, is allowed.

(BISWANATH SOMADDER, J.) pa