Calcutta High Court
W.B.Precision Engineering Solution ... vs Supreme Technology on 19 December, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
CA No.750 of 2014
CP No.738 of 2014
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
W.B.PRECISION ENGINEERING SOLUTION PVT. LTD.
AND
SUPREME TECHNOLOGY
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 19th December, 2014.
Mr. S. Saha, Mr. T. Khan, Advocates for the applicant.
Ms. Dipika Basu, Adv. for the company. The Court : After considering the submissions made by the learned advocate for the applicant/petitioner and upon perusing the application for condonation of delay, it appears that sufficient cause has been shown to explain the delay in filing the restoration application and as such the delay is condoned. The application for condonation of delay, being C.A.750 of 2014, is allowed.
(BISWANATH SOMADDER, J.) pa