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Madhya Pradesh High Court

Raj Bahadur Singh vs The State Of Madhya Pradesh on 20 December, 2018

1 MCRC-38139-2018 The High Court Of Madhya Pradesh MCRC-38139-2018 (RAJ BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 20-12-2018 Shri M.K. Singh, counsel for the petitioner. As prayed by the counsel for the petitioner, list in the second week of January, 2019.

(C V SIRPURKAR) JUDGE sh Digitally signed by S HUSHMAT HUSSAIN Date: 20/12/2018 16:03:31