Madhya Pradesh High Court
Raj Bahadur Singh vs The State Of Madhya Pradesh on 20 December, 2018
1 MCRC-38139-2018 The High Court Of Madhya Pradesh MCRC-38139-2018 (RAJ BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 20-12-2018 Shri M.K. Singh, counsel for the petitioner. As prayed by the counsel for the petitioner, list in the second week of January, 2019.
(C V SIRPURKAR) JUDGE sh Digitally signed by S HUSHMAT HUSSAIN Date: 20/12/2018 16:03:31