Section 1(2) in The United Provinces Agriculturists Relief Act 1934
(2)11 extends to the whole of [Uttar Pradesh] [ Substituted by the ALO 1950 for (the United Provinces)] [* * *] [The words (of Agra and Oudh) omit, by ALO 1950]Provided that the provisions of Chapter III shall not apply to any mortgage to which the provisions of the Bundelkhand Land Alienation Act, 1903, arc applicable.
