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State of Uttarakhand - Section

Section 7 in The Uttarakhand Police Act, 2007

7. Police Stations

(1)The State Government shall, by notification, create Police Stations , with or without posts.
(2)The State Government shall, by notification, notify the Circle and there shall be minimum two Police Stations in a Circle.
(3)A Police Station shall be headed by an Officer-in-charge, who shall not be below the rank of Sub-Inspector of Police.